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Rajasthan High Court judgments

47,996 judgments · page 12 of 2,400

High Courts09 Sept 2025Dismissed

Suresh Kumar Koli Vs State Of Rajasthan

Rajasthan High Court · (2025) 09 RAJ CK 0667

Indian Penal Code, 1860 - Section 302, 307, 324Code of Criminal Procedure, 1973 - Section 161, 164, 313Evidence Act, 1872 - Section 32
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High Courts01 Sept 2025Allowed

Unipack Vs Additional Commissioner CGST

Rajasthan High Court · (2025) 09 RAJ CK 0665

Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 183, 483Indian Penal Code, 1860 - Section 344, 363, 366, 376(2)Protection of Children from Sexual Offences Act, 2012 - Section 5(L), 6
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High Courts22 Aug 2025Allowed

Nana Vs State Of Rajasthan

Rajasthan High Court · (2025) 08 RAJ CK 0507

Constitution of India, 1950 - Article 14, 19(1)(G), 300(A)Central Goods and Services Tax Act, 2017 - Section 5(3), 54
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High Courts21 Aug 2025Dismissed

Anil Kumar Mathur Vs Ashutosh

Rajasthan High Court · (2025) 08 RAJ CK 0506

Indian Penal Code, 1860 - Section 109, 406, 494, 498(A)Code of Criminal Procedure, 1973 - Section 125, 200, 202, 313
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High Courts19 Aug 2025Disposed of

Naurang Vs Chunnilal

Rajasthan High Court · (2025) 08 RAJ CK 0503

Constitution of India, 1950 - Article 226, 256, 265Central Excise Act, 1944 - Section 11(B), 35(F)
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