High Courts07 Aug 2025Disposed of
Nirmala Kabra Vs Registrar Of Trade Marks
Rajasthan High Court · (2025) 08 RAJ CK 0500
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 13 of 2,400
High Courts07 Aug 2025Dismissed
District Transport Officer Vs Banwarilal
Rajasthan High Court · (2025) 08 RAJ CK 0496
Indian Penal Code, 1860 - Section 120(B), 302, 307Arms Act, 1959 - Section 3, 5Code of Criminal Procedure, 1973 - Section 313
High Courts06 Aug 2025Dismissed
Babu Lal Vs State Of Rajasthan
Rajasthan High Court · (2025) 08 RAJ CK 0499
Indian Penal Code, 1860 - Section 109, 406, 494, 498(A)Code of Criminal Procedure, 1973 - Section 125, 200, 202, 313
High Courts04 Aug 2025Dismissed
Chandra Kant Ramawat Vs State Of Rajasthan
Rajasthan High Court · (2025) 08 RAJ CK 0003
Indian Penal Code, 1860 — Section 120(B), 143, 302, 307 Code of Criminal Procedure, 1973 — Section 313, 378
High Courts04 Aug 2025Allowed
State Of Rajasthan & Ors Vs Gsco Infrastructure Pvt. Ltd
Rajasthan High Court · (2025) 08 RAJ CK 0498
Indian Penal Code, 1860 - Section 299, 300, 302, 304Code of Criminal Procedure, 1973 - Section 313
High Courts04 Aug 2025Disposed of
Mariya Vs State Of Rajasthan
Rajasthan High Court · (2025) 08 RAJ CK 0495
Constitution of India, 1950 - Article 21Trade Mark Rules, 2017 - Rule 50, 50(2)
High Courts30 Jul 2025Allowed
Shailendra Singh Dhaked Vs Indian Council of Agriculture Research
Rajasthan High Court · (2025) 07 RAJ CK 0637
Indian Penal Code, 1860 - Section 300, 302, 304Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 481
High Courts30 Jul 2025Dismissed
Ganga Bai Vs State Of Rajasthan
Rajasthan High Court · (2025) 07 RAJ CK 0631
Rajasthan Rent Control Act, 2001 - Section 2(i), 6, 9, 21Code of Civil Procedure, 1908 - Order 6 Rule 17, Order 14 Rule 5, Order 30 Rule 1
High Courts29 Jul 2025Dismissed
Chandra Kant Ramawat Vs State Of Rajasthan
Rajasthan High Court · (2025) 07 RAJ CK 0635
Indian Penal Code, 1860 - Section 120(B), 143, 302, 307Code of Criminal Procedure, 1973 - Section 313, 378
High Courts29 Jul 2025Disposed of
Raisuddin Vs State Of Rajasthan
Rajasthan High Court · (2025) 07 RAJ CK 0632
Legal Services Authorities Act, 1987 - Section 22(A)(b)
High Courts28 Jul 2025Dismissed
Suo Motu In The Matter Of Safety And Well Being Of School Going Children Vs Union Of India
Rajasthan High Court · (2025) 07 RAJ CK 0639
Code of Civil Procedure, 1908 - Order 21 Rule 32, Order 21 Rule 32(5)
High Courts25 Jul 2025Disposed of
Arun Fatehpuria Vs Tarachand Tholia
Rajasthan High Court · (2025) 07 RAJ CK 0640
Central Civil Services (Classification, Control & Appeal) Rules, 1965 - Rule 14, 17
High Courts24 Jul 2025Allowed
Khaleel Ahmed Vs Rehmat Bano
Rajasthan High Court · (2025) 07 RAJ CK 0636
Indian Penal Code, 1860 - Section 34, 302Evidence Act, 1872 &mash; Section 106Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 481
High Courts23 Jul 2025Disposed of
Ashok Kumar Vs State Of Rajasthan
Rajasthan High Court · (2025) 07 RAJ CK 0634
High Courts17 Jul 2025Dismissed
Kailashi W/o Shri Narayan Vs Amba Lal S/o Shri Karu
Rajasthan High Court · (2025) 07 RAJ CK 0619
Indian Penal Code, 1860 - Section 148, 149, 302Code of Criminal Procedure, 1973 - Section 313, 378
High Courts17 Jul 2025Dismissed
Bhanwar Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 07 RAJ CK 0638
Indian Penal Code, 1860 - Section 34, 201, 302Code of Criminal Procedure, 1973 - Section 378Motor Vehicles Act, 1988 - Section 133
High Courts17 Jul 2025Disposed of
Harish Madhan Vs Kshema Power And Infrastructure Co. Pvt. Ltd
Rajasthan High Court · (2025) 07 RAJ CK 0633
Income Tax Act, 1961 - Section 12, 119, 119(2)(b)
High Courts17 Jul 2025Allowed
Narpat Singh Vs Bhanwar Singh
Rajasthan High Court · (2025) 07 RAJ CK 0630
Constitution of India, 1950 - Article 21(A)
High Courts15 Jul 2025Allowed
State Of Rajasthan Vs Rajendra @ Raju Tilakdhari
Rajasthan High Court · (2025) 07 RAJ CK 0629
Indian Penal Code, 1860 - Section 304, 304(B)Evidence Act, 1872 - Section 113(B)Code of Criminal Procedure, 1973 - Section 437(A)
High Courts14 Jul 2025Dismissed
Prakash Manda S/o Sh. Ghewar Ram Manda Vs Rajasthan State Road Transport Corporation Rsrtc
Rajasthan High Court · (2025) 07 RAJ CK 0622
Indian Penal Code, 1860 - Section 363, 366, 376Code of Criminal Procedure, 1973 - Section 164, 313Evidence Act, 1872 - Section 35