High Courts06 Mar 2026Disposed Of
Lords Chloro Alkali Ltd Vs State Of Rajasthan
Rajasthan High Court · (2026) 03 RAJ CK 1241
Sick Industrial Companies Act, 1985- Section 3(1)(O), 18, 19Companies Act, 1956- Section 391, 394
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 7 of 2,400
High Courts06 Mar 2026Disposed Of
ARL Infratech Limited Vs Deputy Commissioner Of Income Tax
Rajasthan High Court · (2026) 03 RAJ CK 1240
Income Tax Act, 1961- Section 132, 133(A), 148, 281(B)
High Courts06 Mar 2026Dismissed
Bhati Constructions Vs State Of Rajasthan
Rajasthan High Court · (2026) 03 RAJ CK 1239
Constitution of India, 1950- Article 14, 226Rajasthan Transparency in Public Procurement Act, 2012- Section 4, 5, 6Rajasthan Transparency in Public Procurement Rules, 2013- Rule 42(6)
High Courts17 Feb 2026Disposed Of
Atal Khandelwal Vs Institute Of Health Management Research
Rajasthan High Court · (2026) 02 RAJ CK 1729
Constitution of India, 1950- Article 12, 32, 226
High Courts13 Feb 2026Disposed Of
National Co-Operative Consumers Federation Of India Limited Vs Micro and Small Enterprises Facilitation Council
Rajasthan High Court · (2026) 02 RAJ CK 1725
Constitution of India, 1950- Article 226, 227Arbitration and Conciliation Act, 1996- Section 34, 65, 81Enterprises Development Act, 2006- Section 18
High Courts12 Feb 2026Disposed Of
Jitendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2026) 02 RAJ CK 1726
Constitution of India, 1950- Article 21, 226Arms Act, 1959- Section 3, 25, 25(8)
High Courts11 Feb 2026Disposed Of
Ranveer Singh Vs State Of Rajasthan
Rajasthan High Court · (2026) 02 RAJ CK 1728
Constitution of India, 1950- Article 21, 226
High Courts10 Feb 2026Disposed Of
Neeraj Sharma Vs State Bank of India
Rajasthan High Court · (2026) 02 RAJ CK 1730
High Courts10 Feb 2026Dismissed
Jai Kishan Vs State Of Rajasthan
Rajasthan High Court · (2026) 02 RAJ CK 1727
Negotiable Instruments Act, 1881- Section 143(A)Code of Criminal Procedure, 1973- Section 397(3)
High Courts07 Feb 2026Disposed Of
Mahaveer Vs State Of Rajasthan
Rajasthan High Court · (2026) 02 RAJ CK 1724
Indian Penal Code, 1860- Section 34, 323, 333, 341, 353Bharatiya Nagarik Suraksha Sanhita, 2023- Section 175(3)Code of Criminal Procedure, 1973- Section 154, 173, 173(8)
High Courts04 Feb 2026Disposed Of
Sumitra Vs Ashish
Rajasthan High Court · (2026) 02 RAJ CK 1723
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 438Indian Penal Code, 1860- Section 323, 341, 452, 504Probation of Offenders Act, 1958- Section 4, 5, 12
High Courts04 Feb 2026Disposed Of
Hari Babu Vs State Of Rajasthan
Rajasthan High Court · (2026) 02 RAJ CK 1722
High Courts03 Feb 2026Dismissed
Divik Ostwal Vs Ambika Jain
Rajasthan High Court · (2026) 02 RAJ CK 1721
Protection of Women from Domestic Violence Act, 2005- Section 12, 23, 29Bharatiya Nagarik Suraksha Sanhita, 2023- Section 144, 438, 442
High Courts02 Feb 2026Disposed Of
Sunil Kumar Vs Union of India
Rajasthan High Court · (2026) 02 RAJ CK 1720
Constitution of India, 1950- Article 226Central Reserve Police Force Rules, 1955- Rule 27, 28
High Courts29 Jan 2026Disposed Of
Ramkunwar Vs State Of Rajasthan
Rajasthan High Court · (2026) 01 RAJ CK 1820
Code of Criminal Procedure, 1973- Section 313, 361, 386, 438, 442Wild Life Protection Act, 1972- Section 9, 15, 51Arms Act, 1959- Section 3, 25, 30
High Courts29 Jan 2026Allowed
Pradeep Kumar Sarwogi Vs Union Of India
Rajasthan High Court · (2026) 01 RAJ CK 1819
Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 120(b), 420, 467, 468, 471Code of Criminal Procedure, 1973- Secion 482
High Courts29 Jan 2026Allowed
Lal Singh Vs State of Rajasthan
Rajasthan High Court · (2026) 01 RAJ CK 1818
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989- Section 3(1)(x)Code of Criminal Procedure, 1973- Section 156(3), 209, 437(A)Indian Penal Code, 1860- Section 504
High Courts22 Jan 2026Disposed Of
Rajeev Bhandari Vs Jodhpur Development Authority
Rajasthan High Court · (2026) 01 RAJ CK 1817
Constitution of India, 1950- Article 12, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002- Section 13(2), 13(3), 13(4), 17
High Courts20 Jan 2026Disposed Of
Amarbhaw Power Private Limited Vs Punjab National Bank Limited
Rajasthan High Court · (2026) 01 RAJ CK 1814
High Courts16 Jan 2026Allowed
Radhakishan Vs State Of Rajasthan
Rajasthan High Court · (2026) 01 RAJ CK 1815
Indian Penal Code, 1860- Section 34, 300, 307, 319, 320, 323, 338, 325, 341, 354, 452Code of Criminal Procedure, 1973- Section 397, 401