High Courts09 Oct 2023Allowed
Mukesh @ Chhotu Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 67Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 81 of 2,241
High Courts09 Oct 2023Allowed
Yogendra Singh Negi Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0031
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 279, 304, 304A, 308, 337, 338
High Courts09 Oct 2023Dismissed
Sampat Ram Vs Lrs Of Purna Ram And Others
Rajasthan High Court · (2023) 10 RAJ CK 0030
Limitation Act, 1963 — Section 5
High Courts09 Oct 2023Dismissed
Kunaram Vs Bhinyaram And Others
Rajasthan High Court · (2023) 10 RAJ CK 0029
High Courts09 Oct 2023Dismissed
Yashwant Kumar And Others Vs Tulsi Ram And Others
Rajasthan High Court · (2023) 10 RAJ CK 0027
High Courts07 Oct 2023Allowed
Durgesh Lal @ Durga Lal Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
High Courts07 Oct 2023Allowed
Manoj @ Vinod Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts07 Oct 2023
Surendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Oct 2023Allowed
Dhirendra Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0070
High Courts07 Oct 2023Disposed Of
Vishal @ Hemendra Rawat Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0069
High Courts07 Oct 2023Allowed
Kishan And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0068
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)(w), 3(2)(Va), 14AIndian Penal Code, 1860 — Section 143, 307, 323, 325, 354Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Oct 2023Allowed
Maya Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0067
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A(2)Indian Penal Code, 1860 — Section 34, 201, 302
High Courts07 Oct 2023Allowed
Hanumanram @ Harish @ Hadya Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0066
High Courts07 Oct 2023Disposed Of
Ankur Bhansali And Others Vs Sonal Bhansali
Rajasthan High Court · (2023) 10 RAJ CK 0065
Guardians And Wards Act, 1890 — Section 12
High Courts07 Oct 2023Dismissed
Hetal Vs Ramesh Kumar
Rajasthan High Court · (2023) 10 RAJ CK 0064
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts07 Oct 2023Dismissed
Alipka @ Lokesh Vs Vikaram Singh
Rajasthan High Court · (2023) 10 RAJ CK 0063
Code Of Civil Procedure, 1908 — Order 41 Rule 5Contempt Of Courts Act, 1971 — Section 2(b), 12Hindu Marriage Act, 1955 — Section 13(1)(ia), 15, 21B(3)
High Courts06 Oct 2023Allowed
Jitendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Oct 2023Allowed
Sumit Bishnoi @ Gabbar And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0025
Indian Penal Code, 1860 — Section 24, 34, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 389
High Courts06 Oct 2023Allowed
Avdhesh Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0024
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2)(w), 14A(2)Indian Penal Code, 1860 — Section 376(2)(N), 384
High Courts05 Oct 2023Allowed
Chand Singh Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0013
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(D), 13(2)