High Courts18 Oct 2023Disposed Of
Purkha Ram Vs Chandu
Rajasthan High Court · (2023) 10 RAJ CK 0093
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 79 of 2,241
High Courts17 Oct 2023Partly Allowed
Shakeel Khan Khokhar Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0088
Rajasthan Municipalities Act, 2009 — Section 244, 245
High Courts17 Oct 2023Allowed
Shivduttdan Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0087
High Courts17 Oct 2023Allowed
Banshilal Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0086
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2)(va), 14AIndian Penal Code, 1860 — Section 354A, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Oct 2023Dismissed
Praveen Nanda @ Prince Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0085
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14AIndian Penal Code, 1860 — Section 120B, 147, 148, 149, 323, 323Arms Act, 1959 — Section 3, 5, 25
High Courts17 Oct 2023Dismissed
Sunil Kumar And Anr Vs Lad Devi And Ors
Rajasthan High Court · (2023) 10 RAJ CK 0084
Limitation Act, 1963 — Section 5
High Courts17 Oct 2023
Amriko Bai Vs Chinda Singh @ Chinder Singh And Others
Rajasthan High Court · (2023) 10 RAJ CK 0083
High Courts17 Oct 2023Dismissed
Mahant Yogi Sewanath Maharaj Pupil Vs General Public, Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0080
Indian Succession Act, 1925 — Section 372
High Courts16 Oct 2023Allowed
Moti Khan And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341
High Courts16 Oct 2023Allowed
Ankit Purohit And Others Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0078
High Courts16 Oct 2023Partly Allowed
Meghral Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0077
High Courts16 Oct 2023Dismissedz
Geeta Devi Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439, 439(2)Indian Penal Code, 1860 — Section 120B, 420, 465, 466, 467, 468, 471
High Courts16 Oct 2023Dismissed
Narender Pal Choudhary Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0062
High Courts16 Oct 2023Dismissed
Sushil Kumar Vs Jk Tyre And Industries Limited
Rajasthan High Court · (2023) 10 RAJ CK 0061
Constitution Of India, 1950 — Article 226(3)
High Courts13 Oct 2023Allowed
Pratibha Devi Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0060
High Courts13 Oct 2023Disposed Of
Sunil Kumar Limba Vs State Of Rajasthan And Others
Rajasthan High Court · (2023) 10 RAJ CK 0059
High Courts13 Oct 2023Allowed
Sha Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0058
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 397, 401Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 12(1), 101, 102
High Courts13 Oct 2023Allowed
Prema Ram Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0057
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts13 Oct 2023Allowed
Latif Vs State Of Rajasthan
Rajasthan High Court · (2023) 10 RAJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 376D, 376(2)(n)