Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 5, Order 9 Rule 13, 151Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 16, 16(c), 19(d)

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High Courts16 Oct 2015Dismissed

Anushakti Officers Sansthan and Others Vs Union of India and Others

Rajasthan High Court · (2015) 10 RAJ CK 0078

Constitution of India, 1950 - Article 14, 226

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High Courts16 Oct 2015

Assistant Commercial Tax Officer Vs Swastik Agencies and Others

Rajasthan High Court · (2015) 10 RAJ CK 0064

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High Courts16 Oct 2015Dismissed

Kamakshi Agarwal Vs The State of Rajasthan and Others

Rajasthan High Court · (2015) 10 RAJ CK 0062

Constitution of India, 1950 - Article 226

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High Courts16 Oct 2015

Sua Devi Vs Shravanram and Others

Rajasthan High Court · (2015) 10 RAJ CK 0059

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High Courts16 Oct 2015Dismissed

Sri Achalgachh Jain Shwetambar Trust and Others Vs Commissioner (Devasthan), Udaipur and Others

Rajasthan High Court · (2015) 10 RAJ CK 0049

Rajasthan Public Trusts Act, 1959 - Section 20, 23

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High Courts16 Oct 2015Dismissed

Mukesh Kumar Sharma Vs State (Medical and Health) and Others

Rajasthan High Court · (2015) 10 RAJ CK 0039

Constitution of India, 1950 - Article 14, 16, 309

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High Courts16 Oct 2015Allowed

Basanti Devi and Others Vs Masjid Panch Visaytiyan and Others

Rajasthan High Court · (2015) 10 RAJ CK 0029

Transfer of Property Act, 1882 - Section 106

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High Courts15 Oct 2015Allowed

Rajeev Vs Bhanwar Singh

Rajasthan High Court · (2015) 10 RAJ CK 0067

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High Courts15 Oct 2015Allowed

Maharaja Shree Umaid Mills Limited Vs V.S. Lignite Power Pvt. Ltd.

Rajasthan High Court · (2015) 10 RAJ CK 0066

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 16, 34, 8

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High Courts15 Oct 2015Allowed

In Re: Kishangarh Fabrics Limited

Rajasthan High Court · (2015) 10 RAJ CK 0057

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High Courts15 Oct 2015Allowed

United India Insurance Company Ltd. Vs Ashokraj and Others

Rajasthan High Court · (2015) 10 RAJ CK 0044

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High Courts15 Oct 2015

A.C.T.O., A/E, Sirohi Vs Mehta Mohan Raj Dev Raj

Rajasthan High Court · (2015) 10 RAJ CK 0041

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High Courts15 Oct 2015Allowed

Param Sukh Vs Gram Panchayat Urmed and Others

Rajasthan High Court · (2015) 10 RAJ CK 0030

Industrial Disputes Act, 1947 - Section 25-F

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High Courts15 Oct 2015Partly Allowed

Jhutharam and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 10 RAJ CK 0026

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 16, 18, 31, 31Rajasthan Land Revenue Act, 1956 - Section 90-A

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