COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 694 of 2,241

High Courts02 Nov 2015Dismissed

Mrigendra Singh Vs Sohan Raj Surana and Others

Rajasthan High Court · (2015) 11 RAJ CK 0030

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 7 Rule 11, 151Maharashtra Land Revenue Code, 1966 - Section 257Partnership Act, 1932 - Section 14

High Courts31 Oct 2015Dismissed

Oxide India Enterprises Vs Suman Kumar Singh and Others

Rajasthan High Court · (2016) 1 ACC 325

Motor Vehicles Act, 1988 - Section 147, 173, 2(30), 50

High Courts31 Oct 2015Dismissed

Omega Test House and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 10 RAJ CK 0034

Air (Prevention and control of Pollution) Act, 1981 - Section 17(2)National Greens Tribunal Act, 2010 - Section 14, 29, 30, 38(5)Water (Prevention and Control of Pollution) Act, 1974 - Section 17, 17(2)

High Courts31 Oct 2015

Sandeep Grover Vs Priyanka Batra

Rajasthan High Court · (2015) 10 RAJ CK 0033

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 11 Rule 1, Order 11 Rule 11, Order 11 Rule 14, Order 11 Rule 2Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 340

High Courts30 Oct 2015

A.C.T.O. Vs N.K. Industries, Jodhpur

Rajasthan High Court · (2015) 10 RAJ CK 0074

High Courts29 Oct 2015Allowed

Santushti Homes Pvt. Ltd. Vs Union of India and Others

Rajasthan High Court · (2015) 10 RAJ CK 0072

Constitution of India, 1950 - Article 226, 300ALand Acquisition Act, 1894 - Section 17(4), 4, 48, 5A, 5A(2)Railways Act, 1989 - Section 20A, 20A(1), 20D, 20D(1), 20D(2)

High Courts29 Oct 2015Dismissed

Rajasthan State Electricity Board Vs Darshna Devi and Others

Rajasthan High Court · (2015) 10 RAJ CK 0058

Civil Procedure Code, 1908 (CPC) - Section 100

High Courts29 Oct 2015Dismissed

Tulsi Devi Choudhary Vs Mangi Bai and Others

Rajasthan High Court · (2015) 10 RAJ CK 0050

High Courts29 Oct 2015Dismissed

Hawa Devi and Others Vs Gangaram and Others

Rajasthan High Court · (2015) 10 RAJ CK 0032

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1A, Order 41 Rule 31, 100, 11, 148

High Courts29 Oct 2015Dismissed

Pyarchand and Others Vs Nanda and Others

Rajasthan High Court · (2015) 10 RAJ CK 0031

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10A, Order 22 Rule 6, 100

High Courts29 Oct 2015Dismissed

Prabhu Dayal Vs Dheerendra Singh

Rajasthan High Court · (2017) 1 WLN 276

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2

High Courts28 Oct 2015Dismissed

Bajrang Lal Vs Nandu Bai

Rajasthan High Court · (2017) 1 WLN 358

Civil Procedure Code, 1908 (CPC) - Section 100Hindu Adoptions and Maintenance Act, 1956 - Section 10Specific Relief Act, 1963 - Section 34, Section 37, Section 38

High Courts27 Oct 2015Allowed

Daljeet Singh and Others Vs Chhagani Ram and Others

Rajasthan High Court · (2015) 10 RAJ CK 0077

Civil Procedure Code, 1908 (CPC) - Section 100

High Courts27 Oct 2015Dismissed

Kana and Others Vs Mooli and Others

Rajasthan High Court · (2015) 10 RAJ CK 0071

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 41 Rule 2, 100

High Courts27 Oct 2015Dismissed

Vinod Kumar Sharma Vs State of Rajasthan

Rajasthan High Court · (2015) 10 RAJ CK 0070

Criminal Procedure Code, 1973 (CrPC) - Section 439Motor Vehicles Act, 1988 - Section 133Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 25, 35, 37, 8

High Courts27 Oct 2015Allowed

Abdul Aziz Gauri Vs The State of Rajasthan and Others

Rajasthan High Court · (2015) 10 RAJ CK 0068

Criminal Procedure Code, 1973 (CrPC) - Section 197Prevention of Corruption Act, 1988 - Section 10, 11, 13, 15, 19

High Courts27 Oct 2015Dismissed

Tulsi Devi and Others Vs Chand Bai and Others

Rajasthan High Court · (2015) 10 RAJ CK 0038

Civil Procedure Code, 1908 (CPC) - Section 96

High Courts27 Oct 2015Dismissed

Asha Ram Sindhi and Others Vs Thakurji Shriji Shri Adinath Swami Brijman Mandir Shri Digambar Jain Mandir Yasodha Mandir

Rajasthan High Court · (2015) 10 RAJ CK 0037

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Rajasthan Tenancy Act, 1955 - Section 13(1)(a)

High Courts26 Oct 2015Allowed

Kanhaiya Lal Vs Shanti Lal and Others

Rajasthan High Court · (2015) 10 RAJ CK 0075

Civil Procedure Code, 1908 (CPC) - Section 96Transfer of Property Act, 1882 - Section 52

High Courts26 Oct 2015

Assistant Commissioner (AE), Abu Road Vs National Engineering Industries Ltd.

Rajasthan High Court · (2015) 10 RAJ CK 0073