COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 692 of 2,241

High Courts23 Nov 2015Dismissed

Brijlal Jatav Vs Rajasthan State Agriculture Marketing Board

Rajasthan High Court · (2015) 11 RAJ CK 0026

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120-B

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High Courts23 Nov 2015Dismissed

Poonam Chand Bhati Vs Chhoti Devi and Others

Rajasthan High Court · (2015) 11 RAJ CK 0007

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 9, 151Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5

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High Courts20 Nov 2015Allowed

Nav Bharat Nirman Co. Vs Project Director, "RUIDP" and Others

Rajasthan High Court · (2015) 11 RAJ CK 0060

Arbitration and Conciliation Act, 1996 - Section 11

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High Courts20 Nov 2015Allowed

Ummed Singh Shekhawat Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 11 RAJ CK 0020

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High Courts20 Nov 2015Dismissed

O.N. Sharma Vs Dharmendra Kumar Upmanyu and Others

Rajasthan High Court · (2015) 11 RAJ CK 0018

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3Constitution of India, 1950 - Article 227

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High Courts20 Nov 2015

Chetan Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 11 RAJ CK 0010

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 323, 34, 341, 504

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High Courts20 Nov 2015Allowed

Ashok Kumar Vs Pawan Kumar

Rajasthan High Court · (2015) 11 RAJ CK 0004

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2

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High Courts19 Nov 2015Allowed

Prakash Chand Meena and Others Vs State of Raj. and Others

Rajasthan High Court · (2015) 11 RAJ CK 0034

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High Courts19 Nov 2015Dismissed

U.N. Automobiles Pvt. Ltd. and Others Vs Bank of Baroda

Rajasthan High Court · (2015) 11 RAJ CK 0027

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 16, 16(1), 2(h)Constitution of India, 1950 - Article 226, 227Contract Act, 1872 - Section 16, 16(1), 16(1)(a), 16(1)(b)

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High Courts19 Nov 2015Dismissed

Shobharani Vs Chandra Singh and Others

Rajasthan High Court · (2015) 11 RAJ CK 0021

Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 226, 227Rajasthan Stamp Act, 1998 - Section 2, 37, 39, 41, 42

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High Courts19 Nov 2015Dismissed

Bhagvati Lal Mena Vs RPSC and Others

Rajasthan High Court · (2015) 11 RAJ CK 0013

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High Courts19 Nov 2015Allowed

Rajesh Pal and Others Vs Bhawani Singh Rathore and Others

Rajasthan High Court · (2015) 11 RAJ CK 0003

Constitution of India, 1950 - Article 14Contract Act, 1872 - Section 23

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High Courts18 Nov 2015Allowed

Amarnath Bhargava and Others Vs Suraj Prakash Bhargava and Others

Rajasthan High Court · (2015) 11 RAJ CK 0061

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 2, 96Evidence Act, 1872 - Section 91, 92, 92(1)Transfer of Property Act, 1882 - Section 54, 58, 58(a), 58(c)

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High Courts18 Nov 2015Dismissed

Abdul Adil Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 11 RAJ CK 0059

Constitution of India, 1950 - Article 226

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High Courts18 Nov 2015Dismissed

Medical Designs (India) Pvt. Ltd. Vs Rajasthan State Industrial Development & Investment Corporation Ltd. and Others

Rajasthan High Court · (2015) 11 RAJ CK 0051

Constitution of India, 1950 - Article 14, 226

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High Courts18 Nov 2015Dismissed

Vikash Choudhary and Others Vs Rajasthan University of Heath Science and Others

Rajasthan High Court · (2015) 11 RAJ CK 0049

Constitution of India, 1950 - Article 226National Council for Teacher Education Act, 1993 - Section 14(6)

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High Courts18 Nov 2015Dismissed

Sugan Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 11 RAJ CK 0044

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High Courts18 Nov 2015Partly Allowed

Mangtu Ram and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 11 RAJ CK 0019

Criminal Procedure Code, 1973 (CrPC) - Section 437APenal Code, 1860 (IPC) - Section 100, 103, 147, 148, 149

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High Courts18 Nov 2015Disposed Off

Chhotu and Others Vs Board of Revenue and Others

Rajasthan High Court · (2015) 11 RAJ CK 0005

Constitution of India, 1950 - Article 227Rajasthan Tenancy Act, 1955 - Section 19Specific Relief Act, 1963 - Section 34

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High Courts17 Nov 2015Dismissed

Ram Kishore and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 11 RAJ CK 0058

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 9Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)

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