High Courts17 Nov 2015Dismissed
State of Rajasthan Vs Badri Lal
Rajasthan High Court · (2015) 11 RAJ CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 326
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 693 of 2,241
High Courts17 Nov 2015Disposed Off
Khudra Anaj Vyapari Sangh and Others Vs State of Raj and Others
Rajasthan High Court · (2015) 11 RAJ CK 0042
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14
High Courts17 Nov 2015Dismissed
State of Rajasthan Vs Amer Singh and Others
Rajasthan High Court · (2015) 11 RAJ CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 319Penal Code, 1860 (IPC) - Section 148, 149, 302
High Courts17 Nov 2015
Kotak Mahindra Bank Limited Vs Hari Ugam Marketing & Distribution Company Pvt. Limited
Rajasthan High Court · (2016) 133 SCL 424
Negotiable Instruments Act, 1881 (NI) - Section 138Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19
High Courts17 Nov 2015Allowed
Perfect Thread Mills Limited Vs The Competent Authority (Land Acquisition) cum SDO and Others
Rajasthan High Court · (2015) 11 RAJ CK 0028
Arbitration Act, 1940 - Section 15, 30Arbitration and Conciliation Act, 1996 - Section 18, 23, 23(1), 24, 28Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24
High Courts17 Nov 2015Allowed
Harish Nagpal Vs State and Others
Rajasthan High Court · (2016) LabIC 401
High Courts17 Nov 2015Disposed Off
Raghuveer Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 219
Criminal Procedure Code, 1973 (CrPC) - Section 193, Section 319
High Courts16 Nov 2015
Prakash Hiragar Vs State of Rajasthan
Rajasthan High Court · (2015) 11 RAJ CK 0046
High Courts16 Nov 2015Dismissed
State of Rajasthan Vs Kumbharam and Others
Rajasthan High Court · (2015) 11 RAJ CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts06 Nov 2015Dismissed
Union of India and Others Vs Ishwar D. Naik
Rajasthan High Court · (2016) LabIC 736
Army Act, 1950 - Section 164, 70Penal Code, 1860 (IPC) - Section 375, 497
High Courts06 Nov 2015Partly Allowed
State of Rajasthan and Others Vs Asharam and Others
Rajasthan High Court · (2016) 1 RLW 615
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 173(8), 311Evidence Act, 1872 - Section 165, 65BJuvenile Justice Act, 1986 - Section 23, 26
High Courts05 Nov 2015Dismissed
Maheshwari Vani Prakashan Pvt. Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 11 RAJ CK 0056
Constitution of India, 1950 - Article 14, 226, 299
High Courts05 Nov 2015Disposed Off
I.K. Mansoori Vs Union of India and Others
Rajasthan High Court · (2015) 11 RAJ CK 0031
Constitution of India, 1950 - Article 12, 14, 16
High Courts04 Nov 2015
Commercial Taxes Officer Vs Ramdev Food Products Pvt. Ltd. and Others
Rajasthan High Court · (2016) 53 GST 171 : (2016) 88 VST 161
High Courts04 Nov 2015Allowed
Shakila Vs State of Rajasthan
Rajasthan High Court · (2015) 11 RAJ CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 438Penal Code, 1860 (IPC) - Section 120B, 193, 197, 199, 420Rajasthan Panchayati Raj Act, 1994 - Section 39(2)
High Courts04 Nov 2015Dismissed
Om Prakash Srimali Vs Municipal Corporation, Udaipur
Rajasthan High Court · (2015) 11 RAJ CK 0048
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151
High Courts04 Nov 2015Dismissed
Anil Vs Kaluram Bairwa and Others
Rajasthan High Court · (2016) 1 ACC 876 : (2015) 4 CDR 2196
Motor Vehicles Act, 1988 - Section 133, 173
High Courts04 Nov 2015Dismissed
Arun Singhvi Vs The New India Assurance Co. Ltd. and Others
Rajasthan High Court · (2015) 11 RAJ CK 0032
Constitution of India, 1950 - Article 129, 14, 141, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33, 47, 47(2)
High Courts03 Nov 2015
The State of Rajasthan and Others Vs Interglobe Aviation Ltd.
Rajasthan High Court · (2015) 11 RAJ CK 0057
Constitution of India, 1950 - Article 226Rajasthan Value Added Tax Act, 2003 - Section 17(2), 4, 53, 53(1), 53(5)
High Courts02 Nov 2015Disposed Off
S.K. Gupta Vs Jaipur Development Authority and Others
Rajasthan High Court · (2015) 11 RAJ CK 0041
Constitution of India, 1950 - Article 227Jaipur Development Authority Act, 1982 - Section 17(5), 83(8)