High Courts07 Oct 2015Dismissed
Lahoty Buildcon Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0014
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 697 of 2,241
High Courts07 Oct 2015Dismissed
State of Rajasthan Vs M/s Brham Prakash Modi
Rajasthan High Court · (2017) 1 WLN 543
Arbitration and Conciliation Act, 1996 - Section 34(3)Limitation Act, 1963 - Section 5
High Courts06 Oct 2015Allowed
Prahlad Rai Verma Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 LLN 536
Constitution of India, 1950 - Article 311Penal Code, 1860 (IPC) - Section 120BPrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19(1)(c)
High Courts05 Oct 2015Dismissed
Abdul Salaam Vs Rajasthan State Roadways Transport Corporation
Rajasthan High Court · (2016) 1 RLW 527
Constitution of India, 1950 - Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 8
High Courts05 Oct 2015Dismissed
Nikhil Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0021
Constitution of India, 1950 - Article 14, 16
High Courts05 Oct 2015Dismissed
Nathu Ram and Others Vs Pukh Raj and Others
Rajasthan High Court · (2015) 10 RAJ CK 0019
Civil Procedure Code, 1908 (CPC) - Section 100, 96Rajasthan Tenancy Act, 1955 - Section 42
High Courts05 Oct 2015Dismissed
State of Rajasthan Vs Narayan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 313, 377, 378Penal Code, 1860 (IPC) - Section 302, 304, 334, 34
High Courts05 Oct 2015
Sattu and Others Vs The State of Rajasthan
Rajasthan High Court · (2016) 1 RLW 321
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173(8), 299, 437-APenal Code, 1860 (IPC) - Section 120B, 120-B, 201, 302, 34
High Courts05 Oct 2015Allowed
D.K. Infrastructure Pvt. Ltd. Vs Jainco Enterprises Pvt. Ltd. and Others
Rajasthan High Court · (2015) 10 RAJ CK 0013
Arbitration and Conciliation Act, 1996 - Section 2(e), 36, 9Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, 20, 21Constitution of India, 1950 - Article 227
High Courts05 Oct 2015
Murari Lal and Others Vs Devmurti Jain Samaj Rajgarh and Others
Rajasthan High Court · (2015) 10 RAJ CK 0012
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22, Order 9 Rule 13Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 3, 5
High Courts05 Oct 2015Dismissed
Subhash Chandra Godara and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 10 RAJ CK 0011
High Courts05 Oct 2015Dismissed
Shankar Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3471
Criminal Procedure Code, 1973 (CrPC) - Section 439Electricity Act, 1910 - Section 136
High Courts01 Oct 2015Allowed
N.K. Bora Vs The Rajasthan Cooperative Dairy Federation Ltd. and Others
Rajasthan High Court · (2015) 10 RAJ CK 0054
High Courts01 Oct 2015Dismissed
Uma Gupta and Others Vs Union of India
Rajasthan High Court · (2015) 10 RAJ CK 0042
Arbitration Act, 1940 - Section 14, 17Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(d), Order 9 Rule 13, Order 9 Rule 7, 104, 151
High Courts01 Oct 2015
Sovila Mathur Vs Maharshi Dayanand Saraswati University
Rajasthan High Court · (2015) 10 RAJ CK 0022
High Courts01 Oct 2015Partly Allowed
Zohra Commercial Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 10 RAJ CK 0016
Arbitration and Conciliation Act, 1996 - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(1), 156(3), 173, 177Penal Code, 1860 (IPC) - Section 120-B, 182, 379, 406, 420
High Courts01 Oct 2015Allowed
Lalit Paliwal and Others Vs State of Raj. and Others
Rajasthan High Court · (2015) 10 RAJ CK 0009
High Courts01 Oct 2015
Neha Tailor and Others Vs State and Others
Rajasthan High Court · (2015) 10 RAJ CK 0008
Constitution of India, 1950 - Article 226
High Courts30 Sept 2015Dismissed
Ram Singh Kaswa and Others Vs CBI and Others
Rajasthan High Court · (2015) 09 RAJ CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 154(3), 156, 156 (3)Penal Code, 1860 (IPC) - Section 120-B, 166, 167, 169, 175Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(c), 13(2)
High Courts29 Sept 2015Dismissed
Daulat Ram Vs The State of Raj.
Rajasthan High Court · (2015) 09 RAJ CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302