High Courts23 Sept 2015
Rohan Katta and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0069
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 699 of 2,241
High Courts23 Sept 2015
Kamla Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0068
High Courts23 Sept 2015Dismissed
National Insurance Co. Ltd. Vs Raju Bai and Others
Rajasthan High Court · (2015) 09 RAJ CK 0054
Motor Vehicles Act, 1988 - Section 19, 3, 4, 95(2)(a)
High Courts23 Sept 2015Disposed off
Harun and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 1 RLW 308
Criminal Procedure Code, 1973 (CrPC) - Section 451, 482Rajasthan Forest Act, 1953 - Section 2(3), 52, 52, 53, 53Wild Life (Protection) Act, 1972 - Section 50(4), 54(1)
High Courts23 Sept 2015Dismissed
Union of India Vs Shiv Deep Industries
Rajasthan High Court · (2017) 346 ELT 536
High Courts22 Sept 2015Allowed
Amar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0122
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 384, 420, 467, 468, 471
High Courts22 Sept 2015Dismissed
State of Rajasthan Vs Ramzan Khan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(3)Penal Code, 1860 (IPC) - Section 201, 302
High Courts22 Sept 2015Allowed
Jagmohan Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 332, 341, 353, 354, 506
High Courts22 Sept 2015Allowed
Om Prakash and Others Vs Union of India and Others
Rajasthan High Court · (2015) 09 RAJ CK 0059
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25B, 25F, 25G, 25H
High Courts21 Sept 2015Partly Allowed
Anju Prajapat Vs The Hindustan Petroleum Corporation Ltd. and Others
Rajasthan High Court · (2015) 09 RAJ CK 0064
Constitution of India, 1950 - Article 226
High Courts21 Sept 2015Disposed off
Radhey Shyam Godara and Others Vs RPSC and Others
Rajasthan High Court · (2015) 09 RAJ CK 0058
High Courts21 Sept 2015Dismissed
Sukhmandar Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0050
Constitution of India, 1950 - Article 226
High Courts21 Sept 2015Partly Allowed
Amolak Chand Vs State of Rajasthan
Rajasthan High Court · (2016) 4 RLW 3469
Penal Code, 1860 (IPC) - Section 323, Section 324, Section 34, Section 45Probation of Offenders Act, 1958 - Section 12, Section 4
High Courts18 Sept 2015Allowed
Aditya Kumar Mangal and Others Vs Soma and Others
Rajasthan High Court · (2015) 09 RAJ CK 0124
High Courts18 Sept 2015Dismissed
Kalu Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 302, 449
High Courts18 Sept 2015Dismissed
Commissioner of C. Ex. & Cus. Vs Rajendra Kumar Dangayach
Rajasthan High Court · (2015) 325 ELT 15
High Courts18 Sept 2015Partly Allowed
Ramesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0100
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 319, 437APenal Code, 1860 (IPC) - Section 302, 34
High Courts18 Sept 2015Allowed
National Insurance Co. Ltd. and Others Vs Dhanna and Others
Rajasthan High Court · (2015) 09 RAJ CK 0085
Motor Vehicles Act, 1988 - Section 147, 147(1), 46, 95(1)
High Courts18 Sept 2015Dismissed
Nathu Ram and Others Vs The State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 120-B, 302, 307, 324, 34