COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 700 of 2,241

High Courts18 Sept 2015Dismissed

Sugna Devi Regar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 09 RAJ CK 0057

Constitution of India, 1950 - Article 226, 243KPenal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Rajasthan Panchayati Raj Act, 1994 - Section 19, 19(1), 34, 38, 38(1)(Kha)

Read judgment

High Courts17 Sept 2015Dismissed

Rajasthan Agricultural University, Bikaner and Others Vs Judge, Industrial Tribunal-cum-Labour Court, Jodhpur and Others

Rajasthan High Court · (2015) 09 RAJ CK 0123

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25F, 25G, 25H

Read judgment

High Courts17 Sept 2015Dismissed

State of Rajasthan Vs Balia

Rajasthan High Court · (2015) 09 RAJ CK 0109

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302

Read judgment

High Courts17 Sept 2015Dismissed

Bhawani Singh Vs R.P.S.C., Ajmer

Rajasthan High Court · (2015) LabIC 4502

Read judgment

High Courts17 Sept 2015Dismissed

Heera Lal Vs Shiv Kumar

Rajasthan High Court · (2015) 09 RAJ CK 0103

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 8 Rule 6-C

Read judgment

High Courts17 Sept 2015

C.T.O., Jodhpur Vs Chagni Ram Gehlot

Rajasthan High Court · (2015) 09 RAJ CK 0102

Read judgment

High Courts17 Sept 2015Allowed

Jeta Ram Vs State of Rajasthan

Rajasthan High Court · (2015) 09 RAJ CK 0101

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302

Read judgment

High Courts17 Sept 2015Dismissed

Bhanwar Lal Vs Kishna Ram and Others

Rajasthan High Court · (2015) 09 RAJ CK 0086

Advocates Act, 1961 - Section 35Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3

Read judgment

High Courts17 Sept 2015Partly Allowed

Rajulal and Others Vs The Sate of Raj.

Rajasthan High Court · (2015) 09 RAJ CK 0072

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 437APenal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304

Read judgment

High Courts17 Sept 2015Dismissed

Govind Prasad Sharma and Others Vs State (Education Department) and Others

Rajasthan High Court · (2015) 4 LLN 240

Constitution of India, 1950 - Article 14, 15, 15(1), 16, 16(1)

Read judgment

High Courts16 Sept 2015Dismissed

Kadar Bux and Others Vs Yakub and Others

Rajasthan High Court · (2015) 09 RAJ CK 0099

Succession Act, 1925 - Section 212, 213, 370, 372

Read judgment

High Courts16 Sept 2015Dismissed

Manohar Lal Vs Durgesh

Rajasthan High Court · (2015) 09 RAJ CK 0076

Hindu Marriage Act, 1955 - Section 24

Read judgment

High Courts16 Sept 2015Allowed

The New India Assurance Co. Ltd. Vs Indra Devi and Others

Rajasthan High Court · (2015) 09 RAJ CK 0052

Workmens Compensation Act, 1923 - Section 3, 30

Read judgment

High Courts16 Sept 2015Dismissed

Sukhvindra Singh Vs Ramesh Kumar Yadav

Rajasthan High Court · (2015) 09 RAJ CK 0051

Civil Procedure Code, 1908 (CPC) - Section 115, 151, 22, 23Constitution of India, 1950 - Article 226, 227

Read judgment

High Courts16 Sept 2015Dismissed

Bhagwan Sahai Parewa Vs The Hon'ble High Court, Jodhpur and Others

Rajasthan High Court · (2015) 09 RAJ CK 0049

Read judgment

High Courts15 Sept 2015Allowed

Pandit Kulfi and Cafe Vs Pandit Kulfi

Rajasthan High Court · AIR 2015 Raj 218 : (2015) 4 CDR 2018 : (2016) 65 PTC 414 : (2015) 4 RCR(Civil) 566

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(r)Trade Marks Act, 1999 - Section 28, 29

Read judgment

High Courts15 Sept 2015Dismissed

Mahendra Singh Vs The High Court of Judicature for Rajasthan and Others

Rajasthan High Court · (2016) LabIC 207 : (2016) 1 WLN 225

Constitution of India, 1950 - Article 1, 124, 217, 233, 233(1)

Read judgment

High Courts15 Sept 2015Allowed

Giriraj Civil Developers Private Limited Vs The Union of India and Others

Rajasthan High Court · (2015) 09 RAJ CK 0040

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 11(8), 11(8)(a), 9

Read judgment

High Courts15 Sept 2015Disposed off

Amar Singh Vs Rajasthan Public Service Commission and Others

Rajasthan High Court · (2015) 09 RAJ CK 0025

Read judgment

High Courts14 Sept 2015Disposed Off

Kundanlal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 09 RAJ CK 0125

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 324, 326, 498-A

Read judgment