High Courts10 Sept 2015Allowed
Bhanwar Lal Bohra Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 4 CDR 2120
Arms Act, 1959 - Section 18Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 323, 324, 332, 34, 353
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 702 of 2,241
High Courts10 Sept 2015Dismissed
Praveen Soni Vs Rupendra Soni and Others
Rajasthan High Court · (2015) 09 RAJ CK 0094
High Courts10 Sept 2015Dismissed
Bhartiya Khan Mazdoor Sangh Vs Udaipur Mineral Development Syndicate Ltd. and Others
Rajasthan High Court · (2015) 09 RAJ CK 0081
Industrial Disputes Act, 1947 - Section 33C, 33C(2), 33-C(2)Minimum Wages Act, 1948 - Section 12, 13, 13(1), 14, 14(1)Payment of Wages Act, 1936 - Section 15, 15(1)
High Courts10 Sept 2015Dismissed
Managing Director, Snowcem Paints Private Limited and Others Vs Hira Chand Khanagwal and Others
Rajasthan High Court · (2015) 09 RAJ CK 0047
Payment of Wages Act, 1936 - Section 2(vi)Rajasthan Shops and Commercial Establishments Act, 1958 - Section 20, 28A
High Courts10 Sept 2015Dismissed
Manohar Lal and Others Vs Bhupendra Singh and Others
Rajasthan High Court · (2015) 4 CDR 2127
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 3, 115Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 120B, 420, 447
High Courts10 Sept 2015Allowed
Banwari Lal Vs State of Raj. and Others
Rajasthan High Court · (2016) 1 WLN 158
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 482, 483, 484, 485, 486Rajasthan Excise Act, 1950 - Section 34
High Courts10 Sept 2015Dismissed
Jaipur Nagar Nigam and Others Vs Mohan Lal
Rajasthan High Court · (2016) 1 WLN 240
Constitution of India, 1950 - Article 21
High Courts10 Sept 2015Allowed
Mahendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0023
High Courts10 Sept 2015Dismissed
Vinay Kumari Chopra and Others Vs Vijay Singh and Others
Rajasthan High Court · (2015) 09 RAJ CK 0022
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Hindu Succession Act, 1956 - Section 6, 6 (5)
High Courts09 Sept 2015Dismissed
State of Rajasthan Vs Govind Singh and Others
Rajasthan High Court · (2015) 09 RAJ CK 0115
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
High Courts09 Sept 2015Dismissed
Ranthambore Nature Guide Association Vs The State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0039
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 226Wild Life (Protection) Act, 1972 - Section 28, 54, 64
High Courts09 Sept 2015Allowed
Vimla Golecha Vs The State Bank of India and Others
Rajasthan High Court · (2015) 09 RAJ CK 0036
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 12, 50
High Courts09 Sept 2015Dismissed
Saroj Devi Raigar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0031
Constitution of India, 1950 - Article 14, 15, 15(1), 16, 16(1)
High Courts09 Sept 2015Dismissed
Rajendra Kumar Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0020
Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(1)(e), 13(2)
High Courts09 Sept 2015Dismissed
Subhash Chandra and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0007
Constitution of India, 1950 - Article 14, 15, 15(1), 16, 16(1)
High Courts08 Sept 2015Dismissed
Shanker Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0131
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 374(2), 376(3)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 34, 365, 366, 376, 376(2)(G)
High Courts08 Sept 2015Allowed
Champalal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 09 RAJ CK 0119
High Courts08 Sept 2015Dismissed
Devi Lal Vs State of Rajasthan
Rajasthan High Court · (2015) 09 RAJ CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 302, 307
High Courts08 Sept 2015Disposed Off
Suo Motu Vs State of Rajasthan
Rajasthan High Court · (2015) 326 ELT 104
Constitution of India, 1950 - Article 309Right to Information Act, 2005 - Section 4, 4(1)(b), 4(2)
High Courts08 Sept 2015Dismissed
Seth Jamna Dass Lallu Bhai Charitable Trust, Mumbai and Others Vs Estate Officer and Others
Rajasthan High Court · (2015) 09 RAJ CK 0077
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7, 21, 47, 9Constitution of India, 1950 - Article 226, 227Evidence Act, 1872 - Section 65, 66, 67