High Courts12 Jan 2016Disposed Off

Commissioner of Income Tax Vs Garment Crafts and Others

Rajasthan High Court · (2016) 01 RAJ CK 0032

Constitution of India, 1950 - Article 141Customs Act, 1962 - Section 75Income Tax Act, 1961 - Section 145 (3), Section 145(3), Section 28, Section 80-HH, Section 80HHC, Section 80-HHC, Section 80HHC(3), Section 80-I, Section 80-IA, S
High Courts11 Jan 2016Dismissed

Heeralal Vs Vikas Tak

Rajasthan High Court · (2016) 2 CivCC 837 : (2016) 1 WLCRajUC 443

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), 10
High Courts11 Jan 2016Allowed

Gomad Ram and Others Vs Ganga Dutt

Rajasthan High Court · (2016) 01 RAJ CK 0065

Civil Procedure Code, 1908 (CPC) - Order 21 Rule XXI, Section 100Limitation Act, 1963 - Section 5Right to Information Act, 2005 - Section 13, Section 13(1), Section 13(1)(a), Section 13(3), Section 13(4)