COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 682 of 2,241

High Courts19 Jan 2016Dismissed

Jodhraj and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 01 RAJ CK 0082

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Evidence Act, 1872 - Section 25, Section 27Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 34, Section 379

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High Courts19 Jan 2016Disposed Off

Dan Singh and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 01 RAJ CK 0081

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 325

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High Courts19 Jan 2016Dismissed

Satya Narain Shankhla and Others Vs Board of Secondary Education and Others

Rajasthan High Court · (2016) 01 RAJ CK 0039

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High Courts19 Jan 2016Disposed Off

Hanumana Ram Vs State of Rajasthan

Rajasthan High Court · (2016) CriLJ 1706

Criminal Procedure Code, 1973 (CrPC) — Section 309(2)(c)

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High Courts19 Jan 2016Dismissed

State Bank of India, Mumbai and Anr. Vs Judge, Industrial Tribunal cum Labour Court, Udaipur and Anr.

Rajasthan High Court · (2016) 2 WLN 46

Industrial Disputes Act, 1947 — Section 17B

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High Courts19 Jan 2016Dismissed

Rajasthan Housing Board Vs Board of Revenue Rajasthan Ajmer & Others

Rajasthan High Court · (2016) 1 DNJ 246 : (2016) RRD 251

Rajasthan Land Revenue Act, 1956 — Section 224

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High Courts18 Jan 2016Dismissed

Maya Devi Vs State of Rajasthan

Rajasthan High Court · (2016) 2 RajCriC 909

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120-B, 194, 202, 204, 406, 420, 467, 468, 471

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High Courts18 Jan 2016Disposed Off

M/s. Kasana Builders Pvt. Ltd. Vs Jaipur Development Authority and Others

Rajasthan High Court · (2016) 1 WLCRajUC 571

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226

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High Courts18 Jan 2016Allowed

Anuradha @ Shikha and another Vs Sunil Kumar

Rajasthan High Court · (2016) 2 CriLR 820 : (2016) 1 RajCriC 477

Criminal Procedure Code, 1973 (CrPC) — Section 127

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High Courts18 Jan 2016Dismissed

Suleman Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 2 DNJ 475

Constitution of India, 1950 — Article 227Rajasthan Tenancy Act, 1955 — Section 63(1)(8)

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High Courts18 Jan 2016Dismissed

Chenram and Others Vs Board of Revenue and Others

Rajasthan High Court · (2016) 2 DNJ 473 : (2016) RRD 464

Rajasthan Tenancy Act, 1955 — Section 88

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High Courts18 Jan 2016Dismissed

State of Rajasthan Vs M/s. Jai Dye Chemicals and Others

Rajasthan High Court · (2016) 2 DNJ 481 : (2016) RRD 460

Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959 — Rule 14

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High Courts18 Jan 2016Dismissed

Jagdish and Others Vs Radha Devi and Others

Rajasthan High Court · (2016) 01 RAJ CK 0069

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7Constitution of India, 1950 - Article 226, Article 227Rajasthan Tenancy Act, 1955 - Section 223

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High Courts18 Jan 2016Disposed Off

Bhanwar Lal Vs State of Rajasthan and others

Rajasthan High Court · (2016) LIC 1261

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High Courts18 Jan 2016Allowed

Rajendra Singh Meena Vs Jodhpur Vidhyut Vitaran Nigam Ltd. & Ors.

Rajasthan High Court · (2016) 5 RCRCriminal 148 : (2016) 1 RLW 735

Penal Code, 1860 (IPC) — Section 12DPrevention of Corruption Act, 1988 — Section 13(1)(D), 13(2), 19, 7

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High Courts15 Jan 2016Dismissed

Asha Vs State of Rajasthan

Rajasthan High Court · (2016) 2 CriLR 627

Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 302, 302, 34

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High Courts15 Jan 2016Allowed

Jasraj Vs Bhawani Singh and Others

Rajasthan High Court · (2016) 2 DNJ 715

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 9

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High Courts14 Jan 2016Disposed off

Shyam Sunder and Others Vs State of Rajasthan

Rajasthan High Court · (2016) 2 CriLR 663

Arms Act, 1959 - Section 25, Section 4Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 307, Section 323, Section 324

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High Courts14 Jan 2016Disposed Off

Ram Lal and another. Vs State of Rajasthan

Rajasthan High Court · (2016) 2 RajCriC 603

Penal Code, 1860 (IPC) — Section 324, 325, 326, 49

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High Courts14 Jan 2016Dismissed

Champalal Vs Jagdish Prasad and Others

Rajasthan High Court · (2016) 2 DNJ 538

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5

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