High Courts14 Jan 2016Allowed
LRs. of Harbhaj Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 DNJ 522 : (2016) RRD 382
Rajasthan Land Revenue Act, 1956 — Section 125, 136Rajasthan Tenancy Act, 1955 — Section 232
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 683 of 2,241
High Courts14 Jan 2016Dismissed
Rajasthan Housing Board and Others Vs Ashok Construction Co.
Rajasthan High Court · (2016) 01 RAJ CK 0080
Arbitration Act, 1940 - Section 29Arbitration and Conciliation Act, 1996 - Section 20Civil Procedure Code, 1908 (CPC) - Order 13 Rule 2, Section 151
High Courts14 Jan 2016Allowed
Narendra Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0068
High Courts14 Jan 2016Disposed off
Bhagwan Sahai and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 01 RAJ CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 428Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 300, Section 302, Section 304, Section 307, Section 308, Section 323, Section 324, Section 326, Section 34<
High Courts13 Jan 2016Dismissed
Rajendra Kuntal Vs State of Rajasthan and Others
Rajasthan High Court · (2016) AIR(Raj) 60
Right of Children to Free and Compulsory Education Act, 2009 - Section 29, Section 29(2), Section 30
High Courts13 Jan 2016Dismissed
Dr. Anu Vyas Vs State of Rajasthan
Rajasthan High Court · (2016) 3 WLN 364
Rajasthan Civil Services Rules, 1996 - Rule 27, 33
High Courts13 Jan 2016Dismissed
State of Rajasthan Vs Amarnath Purohit
Rajasthan High Court · (2016) 3 WLN 396
Consumer Protection Act, 1986 - Section 10Rajasthan Service Rules, 1951 - Rule 337
High Courts13 Jan 2016Allowed
Charanjeet Kaur Vs State of Rajasthan and another
Rajasthan High Court · (2016) 3 CriCC 308 : (2016) 1 CriLR 426 : (2016) 1 RajCriC 172 : (2016) 2 WLN 228
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts13 Jan 2016Dismissed
Hari Ram Vs Smt. Anachi Devi
Rajasthan High Court · (2016) 2 DNJ 621 : (2016) 3 WLN 405
Transfer of Property Act, 1882 — Section 106
High Courts13 Jan 2016Dismissed
Dhan Singh Rathore Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 DNJ 744
Rajasthan Land Revenue Act, 1956 — Section 82
High Courts13 Jan 2016Allowed
Sardarilal Vs Gajanand
Rajasthan High Court · (2016) 01 RAJ CK 0051
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts13 Jan 2016Dismissed
Gokul Das and Others Vs Gurumuk Das
Rajasthan High Court · (2016) 01 RAJ CK 0050
Civil Procedure Code, 1908 (CPC) - Order 21 Rule XXI, Section 100Limitation Act, 1963 - Section 3, Section 5
High Courts13 Jan 2016Disposed off
Rupa Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 01 RAJ CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 437-AEvidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 302, Section 304-B, Section 498A, Section 498-A
High Courts13 Jan 2016Partly Allowed
Gautam Chand & Ors. Vs Smt. Kanchan Devi & Ors.
Rajasthan High Court · (2016) 1 DNJ 357 : (2016) 4 WLN 445
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Family Courts Act, 1984 — Section 7
High Courts13 Jan 2016Allowed
Smt. Savitri. Vs Vijaypal
Rajasthan High Court · (2016) ALLMRCri 476 : (2016) 2 CriCC 479 : (2016) 1 CriLR 324 : (2017) 1 Crimes 245 : (2016) 2 RajCriC 555 : (2016) 3 RCRCivil 398 : (2016) 3 RCRCriminal 368 : (2016) 2 WLN 375
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Jan 2016Disposed Off
Commissioner of Income Tax Vs M/s. Garment Crafts
Rajasthan High Court · (2016) 3 WLC 417
Income Tax Act, 1961 — Section 80HHC(3), 80IB
High Courts12 Jan 2016Disposed off
Kishori Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 1 RajCriC 322
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 300, Section 302, Section 304, Section 307, Section 323, Section 324, Section 34
High Courts12 Jan 2016Dismissed
Ravindra Singh Bhati Vs State of Rajasthan & ors.
Rajasthan High Court · (2016) 2 WLN 114
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2
High Courts12 Jan 2016Dismissed
Rajasthan Urban Co-operative Bank Ltd. and Others Vs Ajay Kumar Katewa and Others
Rajasthan High Court · (2016) 2 DNJ 510 : (2016) 4 RLW 3242 : (2016) 1 RSJ 332 : (2016) 2 WLC 787 : (2016) 2 WLN 24
Constitution of India, 1950 - Article 12