High Courts08 Jan 2016Partly Allowed
Ram Chandra and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriCC 562 : (2016) 1 CriLR 438
Penal Code, 1860 (IPC) — Section 302, 323, 34, 341
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 685 of 2,241
High Courts08 Jan 2016Dismissed
State of Rajasthan Vs Pratap Singh
Rajasthan High Court · (2016) 2 CriLR 593
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts08 Jan 2016Allowed
Sadakatullah Khan Vs Hafiza
Rajasthan High Court · (2016) 01 RAJ CK 0060
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Jan 2016Partly Allowed
Shivraj Bairwa and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0054
Constitution of India, 1950 - Article 309
High Courts08 Jan 2016Dismissed
Surendra Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0036
High Courts07 Jan 2016Disposed Off
Suo Moto Vs State of Rajasthan & Ors.
Rajasthan High Court · (2016) 3 WLN 172
High Courts07 Jan 2016Dismissed
Khim Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 CriCC 166 : (2016) CriLJ 1243 : (2016) 2 Crimes 404
Criminal Procedure Code, 1973 (CrPC) - Section 228Penal Code, 1860 (IPC) - Section 148, Section 307, Section 323, Section 325, Section 341
High Courts07 Jan 2016Dismissed
Girraj Mehta Vs The Commissioner of Income Tax
Rajasthan High Court · (2016) 285 CurTR 205 : (2016) 382 ITR 385
Income Tax Act, 1961 - Section 133(6), Section 154, Section 260A, Section 271(1)(c), Section 41(1)(a)Limitation Act, 1963 - Section 5
High Courts07 Jan 2016Disposed off
Niranjanlal Joshi Vs Shri Pramod Kumar and another
Rajasthan High Court · (2016) 2 DNJ 586
Arbitration and Conciliation Act, 1996 — Section 9
High Courts07 Jan 2016Partly Allowed
Babu Ram and other Vs UOI and Others
Rajasthan High Court · (2016) 2 CriLR 642
Rajasthan High Court of Judicature Rules, 1952 — Rule 134
High Courts07 Jan 2016Partly Allowed
Gopal Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 CriLR 684 : (2016) 1 RajCriC 391
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 323 34, 324, 325, 325 34
High Courts07 Jan 2016Dismissed
Assistant Commercial Taxes Officer, Flying Squad Vs Ram Deen Bhanwar Lal Upadhyay
Rajasthan High Court · (2016) 01 RAJ CK 0078
High Courts07 Jan 2016Dismissed
Suraj Meena and Others Vs Union of India and Others
Rajasthan High Court · (2016) 01 RAJ CK 0070
Constitution of India, 1950 - Article 14, Article 226
High Courts07 Jan 2016Dismissed
Ashok Kumar Meena Vs Union of India and Others
Rajasthan High Court · (2016) 01 RAJ CK 0062
Constitution of India, 1950 - Article 226
High Courts07 Jan 2016Disposed Off
Assistant Commissioner, Anti-Evasion Vs P.N. Agarwal and Co.
Rajasthan High Court · (2016) 01 RAJ CK 0058
Rajasthan Value Added Tax Act, 2003 - Section 84
High Courts07 Jan 2016Dismissed
C.T.O., Suratgarh Vs D.K. Gwar Udyog
Rajasthan High Court · (2016) 2 RLW 1351 : (2016) 3 WLC 740
Central Sales Tax Act, 1956 - Section 5(3)
High Courts07 Jan 2016Dismissed
Adini Pictures Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0047
Constitution of India, 1950 - Article 226, Article 226(3)
High Courts07 Jan 2016Disposed off
Ganesh Narayan Mali and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0042
High Courts07 Jan 2016Dismissed
State of Rajasthan Vs Basu
Rajasthan High Court · (2016) 160 AIC 798 : (2016) 2 CriLR 635
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302