High Courts07 Dec 2016Dismissed

State of Rajasthan Vs Amrit Bai

Rajasthan High Court · (2017) 1 DNJ 100 : (2017) 1 RLW 204 : (2017) 2 WLC 66 : (2017) 1 WLN 122

Legal Services Authorities Act, 1987 - Section 22, Section 22-A
High Courts06 Dec 2016Disposed Off

Babita Vs Nihaldei

Rajasthan High Court · (2017) 1 DNJ 94 : (2017) 2 WLC 275 : (2017) 1 WLN 107

Constitution of India, 1950 - Article 227Rajasthan Panchayati Raj Act, 1994 - Section 43Rajasthan Panchayati Raj Rules, 1996 - Rule 80
High Courts05 Dec 2016Dismissed

Laxmi @ Pushpa Vs Geeta Devi

Rajasthan High Court · (2017) 1 WLN 91

Rajasthan Court Fees and Suits Valuation Act, 1961 - Section 28, Section 28, Section 29, Section 29Specific Relief Act, 1963 - Section 6
High Courts02 Dec 2016Dismissed

Santosh Vs Telaram

Rajasthan High Court · (2017) 2 WLN 322

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 226
High Courts01 Dec 2016Disposed Off

Aziz Ahmed Khan Vs State of Rajasthan

Rajasthan High Court · (2017) ACD 556 : (2017) 1 CriLR 52 : (2017) 1 NIJ 522

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts01 Dec 2016Disposed off

Pomaram Vs Dhanaram

Rajasthan High Court · (2017) AIRCC 1549 : (2017) 1 DNJ 523 : (2017) 1 RLW 810 : (2017) 1 WLCRajUC 501

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 13, Order 37 Rule 2, Order 9 Rule 13
High Courts01 Dec 2016Allowed

Ganpat Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 2 CriLR 555

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 143, Section 366, Section 376, Section 384