High Courts16 Dec 2016Allowed
Ajeet Singh Vs State of Rajasthan through P.P.
Rajasthan High Court · (2017) 1 CriLR 220
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 341, Section 354
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Rajasthan High Court judgments
44,813 judgments · page 621 of 2,241
High Courts16 Dec 2016Allowed
Mangeram Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 249
Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 482, Section 70Penal Code, 1860 (IPC) - Section 302, Section 323, Section 34, Section 342, Section 452
High Courts16 Dec 2016Dismissed
Sahi Ram Vs Bhanwari Devi Bikaner
Rajasthan High Court · (2017) 1 WLN 100
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1A (3)
High Courts16 Dec 2016Disposed Off
Nathu Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 538
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts16 Dec 2016Allowed
Purshottam Sharma Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 163
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 14(A)
High Courts16 Dec 2016Dismissed
Kishan Lal Vs Shiv Charan Sharma
Rajasthan High Court · (2016) 4 WLN 517
Transfer of Property Act, 1882 - Section 106, Section 113, Section 113
High Courts16 Dec 2016Dismissed
Bhagwan Dass Vs Prabandh Karni Committee Digamber Jain
Rajasthan High Court · (2017) 1 DNJ 128
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 3 (2)
High Courts15 Dec 2016Dismissed
Smt. Jubeda W/o Amin Khan Vs Chand Khan
Rajasthan High Court · (2017) AIRCC 766 : (2017) 2 CivCC 107 : (2017) 1 WLCRajUC 239
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1
High Courts15 Dec 2016Dismissed
State of Rajasthan Vs Devi Lal Bansal
Rajasthan High Court · (2017) 1 WLCRajUC 98
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Dismissed
Khetri Vikas Samiti Vs Non Government Educational INS
Rajasthan High Court · (2017) 1 WLCRajUC 320
Rajasthan Non-Government Educational Institutions Act, 1989 - Section 18
High Courts15 Dec 2016Dismissed
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 223 : (2017) 1 WLN 190
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Dismissed
Prem Singh Vs Hari Singh
Rajasthan High Court · (2017) 1 WLCRajUC 259
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151
High Courts15 Dec 2016Allowed
Santosh Madan Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 227
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Allowed
The Rajasthan State Social Welfare Advisory Board Vs Saroj Arora
Rajasthan High Court · (2017) 1 WLCRajUC 215
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Dismissed
The Urban Improvement Trust Vs Roshan Lal Nagda
Rajasthan High Court · (2017) 1 WLCRajUC 219
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts14 Dec 2016Dismissed
State of Rajasthan Vs M/s. Mani Ram Bishnoi
Rajasthan High Court · (2017) 1 WLCRajUC 87
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Limitation Act, 1963 - Section 5
High Courts14 Dec 2016Allowed
Dr. Amit Gulati Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 1 : (2017) 1 DMC 685
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 2, Section 4, Section 498A
High Courts14 Dec 2016Allowed
Smt. Payal Vs Jitendra
Rajasthan High Court · (2017) 1 DNJ 13
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts14 Dec 2016Disposed Off
Amarjeet Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 229
Constitution of India, 1950 - Article 226
High Courts14 Dec 2016Allowed
Pushpa Bai Vs Union of India
Rajasthan High Court · (2017) 1 WLCRajUC 235
National Highways Act, 1956 - Section 3G(5)