High Courts22 Dec 2016Allowed
Dr. T.C. Sadasukhi Vs Medical Council of India
Rajasthan High Court · (2017) 1 WLCRajUC 104
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 620 of 2,241
High Courts22 Dec 2016Allowed
Annant Pal Singh Vs Sumer Singh
Rajasthan High Court · (2017) 1 DNJ 1
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 151
High Courts22 Dec 2016Dismissed
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2017) 2 WLC 211
Penal Code, 1860 (IPC) - Section 302
High Courts22 Dec 2016Allowed
M/s Manishankar Oils Pvt. Ltd. Vs M/s S.V.M. Oil Industries
Rajasthan High Court · (2017) 1 WLCRajUC 480
Civil Procedure Code, 1908 (CPC) - Order 43 Rule (1)(R)Trade Marks Act, 1999 - Section 27
High Courts21 Dec 2016Dismissed
LR's of Pyara Singh Vs Board of Revenue For Rajasthan, Ajmer
Rajasthan High Court · (2017) 1 WLCRajUC 124
Constitution of India, 1950 - Article 226Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 - Section 15(2)
High Courts21 Dec 2016Dismissed
Kailash Bhati Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 119
Constitution of India, 1950 - Article 226Rajasthan Excise Act, 1950 - Section 9
High Courts21 Dec 2016Dismissed
Sita Ram Gupta Vs Gopal Lal
Rajasthan High Court · (2017) 2 DNJ 551
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 9
High Courts21 Dec 2016Dismissed
Shrawan Kumar Brahmin Vs Tej Karan Brahmin
Rajasthan High Court · (2017) 2 DNJ 611
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 8A
High Courts21 Dec 2016Dismissed
Rajkumar Vs State of Rajasthan
Rajasthan High Court · (2017) 2 LLJ 57
Constitution of India, 1950 - Article 226
High Courts21 Dec 2016Dismissed
Ram Charan Alias Charan Das Vs Board of Revenue Ajmer
Rajasthan High Court · (2017) 1 WLCRajUC 333
High Courts21 Dec 2016Allowed
Shyam Sunder Sharma Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 186
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 - Rule 14, Rule 17
High Courts21 Dec 2016Allowed
UCO Bank Vs Devi Kishan Harijan
Rajasthan High Court · (2017) 1 KerLJ 16 : (2017) 1 RLW 632 : (2017) 1 RSJ 246 : (2017) 1 WLCRajUC 111
High Courts20 Dec 2016Allowed
Ram Lal Gurjar Vs The State of Rajasthan
Rajasthan High Court · (2017) 2 LLJ 6 : (2017) 1 WLCRajUC 203
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Allowed
Rachna W/o Shri Bhagwan Singh Vs Savita W/o Shri Badan Singh
Rajasthan High Court · (2017) AIR(Raj) 18 : (2017) 1 WLCRajUC 236
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Rajasthan Panchayati Raj (Election) Rules, 1994 - Rule 81
High Courts20 Dec 2016Allowed
Bheek Singh Rajpurohit Vs State of Rajasthan
Rajasthan High Court · (2017) 2 WLC 97 : (2017) 1 WLN 237
High Courts20 Dec 2016Allowed
Mehul Bhargva Vs Chairman
Rajasthan High Court · (2017) 1 WLCRajUC 200
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Dismissed
Chhotu @ Gautam Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 181
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, Section 366
High Courts19 Dec 2016Disposed Off
Ashok Gurjar Vs Punjab and Sind Bank
Rajasthan High Court · (2017) 1 WLCRajUC 82
Constitution of India, 1950 - Article 226
High Courts19 Dec 2016Allowed
Jagdish Narain Pandey Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 121
Rajasthan Civil Services (Pension) Rules, 1996 - Rule 53(1)
High Courts16 Dec 2016Allowed
LR.s of Manmohan Dayal Vs Dau Singh
Rajasthan High Court · (2017) AIRCC 757 : (2017) 1 WLCRajUC 102
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151Constitution of India, 1950 - Article 226