High Courts22 Nov 2016Allowed
Ghansyam Vs State of Rajasthan through P.P.
Rajasthan High Court · (2017) 1 RajCriC 208
Criminal Procedure Code, 1973 (CrPC) - Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 625 of 2,241
High Courts22 Nov 2016Allowed
Ranveer Singh Punia Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 247 : (2017) 2 RLW 1040
Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 197Penal Code, 1860 (IPC) - Section 323, Section 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts22 Nov 2016Allowed
Smt. Snehlata W/o Late Sh. Ghanshyam Lal Chaudhary Vs Sh. Sanjeev Kumar Bhargava
Rajasthan High Court · (2017) AIRCC 850
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts22 Nov 2016Disposed Off
Dr. Rajni Mahla Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 59
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 18(1)(A)
High Courts22 Nov 2016Disposed Off
Sahi Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 33
Rajasthan Colonisation (Gang Canal Lands and Permanent Allotment and Sale) Rules, 1956 - Rule 2(5), Rule 4(1)(d)
High Courts22 Nov 2016Partly Allowed
Jetha Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 170 AIC 630 : (2016) 4 CriLR 2078
Penal Code, 1860 (IPC) - Section 323, Section 325, Section 341, Section 376
High Courts21 Nov 2016Disposed Off
Managing Director Vs Presiding Officer
Rajasthan High Court · (2017) 2 CLR 248 : (2017) 153 FLR 102 : (2017) 1 LLJ 427
Industrial Disputes Act, 1947 - Section 25(F)
High Courts21 Nov 2016Dismissed
Parasmal Vs Prakashman
Rajasthan High Court · (2017) 1 WLN 322
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts21 Nov 2016Dismissed
Mewasingh Vs Ganganagar Central Cooperative Bank Limited
Rajasthan High Court · (2017) 1 WLN 351
Rajasthan Co-operative Societies Act, 1965 - Section 128
High Courts21 Nov 2016Allowed
Babu Lal Jain Vs District Judge, Bikaner
Rajasthan High Court · (2016) 4 WLN 513
Rajasthan Civil Courts Ordinance, 1950 - Section 10Rajasthan Municipalities Act, 2009 - Section 31
High Courts19 Nov 2016Allowed
Hansmukh Son of Heera Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriLR 547 : (2017) 1 RajCriC 239 : (2017) 1 RLW 644 : (2017) 1 WLC 773
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts19 Nov 2016Dismissed
Ram Lal Vs Additonal District Judge No. 3, Chittorgarh
Rajasthan High Court · (2017) 1 DNJ 454 : (2017) 1 WLCRajUC 386 : (2017) 1 WLN 381
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 91Constitution of India, 1950 - Article 227
High Courts19 Nov 2016Allowed
Mahavir Gujar Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 77
Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts19 Nov 2016Allowed
Fakrudeen @ Shakoor Mohd. Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 68
Criminal Procedure Code, 1973 (CrPC) - Section 451, Section 457
High Courts18 Nov 2016Dismissed
Dinesh Singh Vs Puran Singh
Rajasthan High Court · (2017) 1 WLN 262
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14
High Courts18 Nov 2016Allowed
Deewan Chand Vs The State of Rajasthan
Rajasthan High Court · (2017) 1 NIJ 1
Criminal Procedure Code, 1973 (CrPC) - Section 439Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts18 Nov 2016Allowed
Chotu Keer S/o Sh. Ratan Keer, aged about 22 years, R/o Narayanpura, Bilia, P.S. Hameergarh District Bhilwara. (Presently lodged in District Jail, Bhilwara) - Petitioner @HASH The State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2013
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 363, Section 366A, Section 376Protection of Children from Sexual Offences Act, 2012 - Section 3, Section 4
High Courts18 Nov 2016Partly Allowed
Vinod Devi Vs Bijendra
Rajasthan High Court · (2017) 1 WLN 41
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts18 Nov 2016Allowed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2084 : (2017) 1 RajCriC 327 : (2017) 2 WLC 269
Criminal Procedure Code, 1973 (CrPC) - Section 427
High Courts17 Nov 2016Allowed
Rajiv Jain Vs The Collector (Stamps)
Rajasthan High Court · (2017) 1 WLCRajUC 35
Constitution of India, 1950 - Article 226