High Courts01 Dec 2016Dismissed

Smt. Pushpa Vs State of Rajasthan

Rajasthan High Court · (2017) CriLJ 2394

Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 118, Section 27Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts30 Nov 2016Disposed Off

Sonu alias Abdul Naieem Vs State of Rajasthan

Rajasthan High Court · (2017) 1 RajCriC 349

Penal Code, 1860 (IPC) - Section 149, Section 302, Section 302, Section 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts23 Nov 2016Allowed

Smt. Norti Vs Murad

Rajasthan High Court · (2017) AAC 985 : (2017) 1 DNJ 47 : (2017) 1 RLW 243 : (2017) 1 WLN 204

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22Motor Vehicles Act, 1988 - Section 166, Section 173
High Courts23 Nov 2016Dismissed

Panchu Vs Dev

Rajasthan High Court · (2017) 1 WLN 89

Constitution of India, 1950 - Article 226, Article 227Rajasthan Tenancy Act, 1955 - Section 225