High Courts10 May 2017Allowed

Vimla And Ors Vs Learned Judge,, Accidental Claims Tribunal, Churu And Ors

Rajasthan High Court · (2017) 05 RAJ CK 0204

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Motor Vehicles Act, — Section 30, 32, 34, 35 (a), 75(a), 75(c), 76, 77, 94, 95, 132, 133, 144, 147, 148, 149, 151, 152, 153, 165, 166, 167, 168, 169, 170, 171, 172, 173, 174, 176Rajasthan Motor Vehicles Rules, 1990 — Rule 10.22, 10.22(3), 10.22(4), 10.27, 10.28
High Courts09 May 2017

Moni Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 05 RAJ CK 0195

Code of Criminal Procedure, 1973, Section 313, Section 374 - Power to examine the accused - Appeals from convictionsIndian Penal Code, 1860, Section 3
High Courts09 May 2017

Ranglal Vs Gopal Singh & ANR

Rajasthan High Court · (2017) 05 RAJ CK 0176

Motor Vehicles Act, 1988, Section 173, Section 173, Section 166, Section 166, Section 140, Section 140 -