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Judgment
This application is preferred to review the order dated 27.07.2016, whereby a Division Bench of this court accepted the appeal preferred by the State of Rajasthan giving challenge to the judgment dated 1.05.2015 passed by learned Single Bench. In the case aforesaid after examining merits the court concluded that as per the Government of Rajasthan Circular dated 25.01.1992, the petitioner, a class IV employee, is entitled to have selection grade pertaining to the first promotional post i.e. of Jamadar and not of Lower Division Clerk.
It is submitted by learned counsel appearing on behalf of review petitioner that the respondents should have considered case of the petitioner for grant of promotion as well as selection grade pertaining to the post of Lower Division Clerk as an avenue for promotion to that post is also available in addition to the post of Jamadar.
We are of considered opinion that the issue now sought to be agitated by way of this review petition pertains to merits of the case which were adequately considered by this Court, as such, no ground exist to review the order. The review application, hence, is dismissed.
