High Courts16 May 2017Disposed
Makkhan Lal S/o Late Shri Sadhuram Saini Vs Gokul Chand Agarwal S/o Late Shri Ram Agarwal
Rajasthan High Court · (2017) 05 RAJ CK 0067
Code of Civil Procedure, 1908, Section 100 - Second appeal
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Rajasthan High Court judgments
44,813 judgments · page 580 of 2,241
High Courts15 May 2017
Smt. Meena & Ors Vs Bharat Kumar & Ors
Rajasthan High Court · (2017) 05 RAJ CK 0174
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts15 May 2017
Smt. Chandrakala Vs State of Rajasthan and another
Rajasthan High Court · (2017) 05 RAJ CK 0089
Code of Criminal Procedure, 1973, Section 397, Section 401, Section 313, Section 156(3) - Calling for records to exercise powers of revision - High Co
High Courts15 May 2017
Satpal S/o Shri Bhanwarlal Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0066
High Courts12 May 2017
Billu Singh S/o Madan Singh Shekhawat Vs Smt. Memal W/o Late Shri Badri Singh
Rajasthan High Court · (2017) 05 RAJ CK 0065
Code of Civil Procedure, 1908, Section 151, Section 151, Order 41Rule 27, Order 41Rule 27 - Saving of Inherent powers of Court
High Courts12 May 2017
Chuna Ram S/o Farsa Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0063
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 498A,
High Courts12 May 2017
Hukam Singh S/o Shri Charatlal Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0062
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts12 May 2017Allowed
Jagdish S/o Sitaram Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0061
Code of Criminal Procedure, 1973, Section 161 - Examination of witnesses by policeIndian Penal Code, 1860, Section 450, Section 366,
High Courts12 May 2017Allowed
Laxmi Narayan S/o Shri Purna Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0060
High Courts12 May 2017
Radhey Shyam S/o Shri Hadman Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0059
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts12 May 2017Allowed
Ratan Mal Mehta S/o Shri Bhakhtawar Mal Mehta Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0058
High Courts12 May 2017
Sevak Singh S/o Shri Gurdayal Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0057
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 279,
High Courts11 May 2017
Daulal S/o Shri Chunni Lal Vs State of Rajasthan through the Secretary to the Government, & Ors.
Rajasthan High Court · (2017) 05 RAJ CK 0170
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, Rule 16, Rule 18, Rule 25, Rule 34
High Courts11 May 2017
M/s Shilpa Contruction, D-59, Mahesh Marg, Bapu Nagar, Jaipur Vs Jaipur Municipal Corporation, & Antr.
Rajasthan High Court · (2017) 05 RAJ CK 0165
Arbitration and Conciliation Act, 1996, Section 21, Section 33, Section 32, Section 34, Section 36(2) -Amending Act, 2015, Section
High Courts11 May 2017
Shri Bhanwar Lal S/o Shri Gopram, & Ors. Vs State of Rajasthan Through the Secretary (law Legislative) Drafting Department, & Ors.,
Rajasthan High Court · (2017) 05 RAJ CK 0164
Constitution of India, Article 14, Article 19(1)(c), Article 43B -Rajasthan Co-operative Societies Act, 2002, Section 28(7-A)
High Courts11 May 2017Disposed
Choudhary Chanda Lal (Died) (Smt. Nand Kanwar Bai) Vs Durga Shanker s/o Ram Ratan Bohra (Radha Devi)
Rajasthan High Court · (2017) 05 RAJ CK 0064
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts11 May 2017Allowed
Legal Representatives of Late Shri Devi Lal S/o Shri Jethmal Ji Khatri (Pradeep S/o Late Shri Devi Lal) Vs Magh Raj S/o Prem Chand
Rajasthan High Court · (2017) 05 RAJ CK 0055
Code of Civil Procedure, 1908, Section 151, Order 41Rule 27 - Saving of Inherent powers of Court
High Courts11 May 2017
Mohan Lal Paliwal S/o Sh. Prannath Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0054
High Courts11 May 2017
Om Prakash S/o Navnarayan Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0053
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts11 May 2017Allowed
Pawan Kumar S/o Jeevraj Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0052
Indian Penal Code, 1860, Section 147, Section 307, Section 323, Section 148, Section 149, Section 341 - Puni