COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 578 of 2,241

High Courts22 May 2017

Kailash Ram @ Akshay S/o Budharam Vs The State of Rajasthan

Rajasthan High Court · (2017) 05 RAJ CK 0107

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 147, S

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High Courts22 May 2017Allowed

Kishan Singh Choudhary S/o Sh. Raja Ram Choudhary Vs The Rajasthan State Road Transport Corporation

Rajasthan High Court · (2017) 05 RAJ CK 0106

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High Courts22 May 2017

Krishna Devi W/o Shri Lachhi Ram Vs Kumbha Ram S/o Shri Kanha Ram

Rajasthan High Court · (2017) 05 RAJ CK 0105

Code of Civil Procedure, 1908, Section 151, Order 39Rule 1, Order 39Rule 2, Order 11Rule 12,

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High Courts22 May 2017

Lal Chand S/o Late Shri Govind Ji Charan Vs State of Rajasthan

Rajasthan High Court · (2017) 05 RAJ CK 0104

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 498A,

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High Courts22 May 2017Allowed

Madan Singh Bhati S/o Sh. Radhakrishan Vs The Rajasthan State Road Transport Corporation

Rajasthan High Court · (2017) 05 RAJ CK 0103

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High Courts22 May 2017

Manoj Kumar Son of Shri Satyanarayan Vs State of Rajasthan Through Public Prosecutor

Rajasthan High Court · (2017) 05 RAJ CK 0102

Code of Criminal Procedure, 1973, Section 439, Section 161 - Special powers of High Court or Court of Session regarding bail - Examination of witnesses by policeIndian Pen

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High Courts22 May 2017Allowed

Mohan Lal Verma Vs Rajendra Prasad Shah son of Heera Lal Shah

Rajasthan High Court · (2017) 05 RAJ CK 0101

Rajasthan Rent Control Act, 2001, Section 9, Section 21(4), Section 15(5)

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High Courts22 May 2017

Mohammad Ali S/o Haji Mohammad Usman Vs State of Rajasthan

Rajasthan High Court · (2017) 05 RAJ CK 0100

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 304 - Punishment for cu

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High Courts22 May 2017

Pukhraj Son of Shri Pokhar Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 05 RAJ CK 0099

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section

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High Courts22 May 2017