High Courts25 May 2017
Dashrth Kumar Kuldeep S/o Shri Prabhu Dayal Vs Rajasthan University of Health Sciences
Rajasthan High Court · (2017) 05 RAJ CK 0126
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 577 of 2,241
High Courts25 May 2017
Hemant Kumar S/o Shri Bhagvati Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0125
Rajasthan Service Rules, 1958, Rule 27B
High Courts24 May 2017Dismissed
Ishika (6 Yrs.) & Ors. Vs The State of Rajasthan Through the Chief Secretary & Ors.
Rajasthan High Court · (2017) 05 RAJ CK 0202
Constitution of India, Article 226, Article 22(5), Article 136, Article 32, Article 359 - Power of High Courts to Issue certain wri
High Courts24 May 2017
Ajaruddin & Ors. Vs State Of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0180
Code of Criminal Procedure, 1973, Section 437 - When bail may be taken in case of non-bailable offenceNarcotic Drugs and Psychotropic Substances Act, 1985, Section 15,
High Courts24 May 2017Disposed
Babulal Teli S/o Shri Bherulal Teli Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0121
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts24 May 2017
Chima Ram Son of Taza Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0120
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 302, S
High Courts24 May 2017
Dinesh Kumar S/o Sanwata Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0119
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts24 May 2017
Kulvinder Singh S/o Bagicha Singh Vs State of Rajasthan Through PP.
Rajasthan High Court · (2017) 05 RAJ CK 0118
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts24 May 2017
Prakash Son of Shri Tulsiram Salvi Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0116
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 380, S
High Courts24 May 2017
Rajveersingh Vs State
Rajasthan High Court · (2017) 05 RAJ CK 0115
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts24 May 2017Allowed
Ram Chand Swami S/o Ganpat Ram Ji Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0114
High Courts23 May 2017
Smt. Vimala Devi & Ors Vs Kalu Ram & Ors
Rajasthan High Court · (2017) 05 RAJ CK 0197
Motor Vehicles Act, 1988, Section 173, Section 173, Section 163A, Section 163A - Appeals - Special provisions as to payment of compensation on str
High Courts23 May 2017Dismissed
Munesh Bala W/o Shri Devkinandan Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0117
High Courts23 May 2017Disposed
Babulal Tailor (deceased) Vs Shri Shankar Lal Lohiya S/o Shri Banshidhar Lohiya
Rajasthan High Court · (2017) 05 RAJ CK 0113
High Courts23 May 2017Disposed Of
Chanda Ram S/o Gena Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0112
High Courts23 May 2017Dismissed
Javed Imam Nadaf S/o Imam Nadaf Pinjari Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0111
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 395, Section 394 - Punishment for dac
High Courts23 May 2017
Kavita W/o Indra Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0110
Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 467 - Cheating and dishonestly inducing delivery of property - Forgery for pur
High Courts23 May 2017Disposed
Mahima Sharma, D/o Shir Mahendra Kumar Sharma Vs The Controller of Examination, Central Board of Secondary Education
Rajasthan High Court · (2017) 05 RAJ CK 0109
High Courts23 May 2017Disposed
Shri Vinod Kumar Kumawat s/o Shri Mohanlal Vs Shri Laxmi Narayan Chipa S/o late Shri Nandlal Chipa
Rajasthan High Court · (2017) 05 RAJ CK 0108
High Courts22 May 2017
Gopilal Vs Shri Kalubhai
Rajasthan High Court · (2017) 05 RAJ CK 0183
Motor Vehicle Act, 1988, Section 173