High Courts01 Jun 2017Allowed
Rajveer s/o Sarjeet Singh Vs Champa Devi w/o Rajveer
Rajasthan High Court · (2017) 06 RAJ CK 0005
Hindu Marriage Act, 1955, Section 13 - Divorce
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 575 of 2,241
High Courts01 Jun 2017Allowed
Sadik Kha S/o Niyaj Kha Vs The State of Rajasthan
Rajasthan High Court · (2017) 06 RAJ CK 0004
Indian Penal Code, 1860, Section 120B, Section 344, Section 363, Section 366, Section 376(2)(n) - Punishment of criminal conspir
High Courts01 Jun 2017
Sanjay Chouhan @ Bhuriya S/o Sh. Ranveer Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 06 RAJ CK 0003
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts01 Jun 2017Allowed
Shiv Narain Son of Shri Bhagwan Lal Tak Vs State of Rajasthan
Rajasthan High Court · (2017) 06 RAJ CK 0002
Code of Criminal Procedure, 1973, Section 161, Section 164 - Examination of witnesses by police - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts31 May 2017Allowed
Ranjeet Singh Son of Late. Thakur Jatan Singh Vs Smt. Rajendra Kumari widow of Sh. Hem Singh & Ors
Rajasthan High Court · (2017) 05 RAJ CK 0200
Transfer of Property Act, 1882, Section 122, Section 123 - "Gift" defined - Transfer how effected
High Courts31 May 2017
Sahi Ram S/o Hari Ram Jat Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0153
Constitution of India, Article 226, Article 329(b) - Power of High Courts to Issue certain writs - Bar to interference by courts in electoral mattersRajasthan Panchayati
High Courts30 May 2017
Smt. Rekha w/o Gopikishan D/o Nandlal Vs Gopikishan s/o Jhalaram
Rajasthan High Court · (2017) 05 RAJ CK 0173
Hindu Marriage Act, 1955, Section 13, Section 9 - Divorce - Restitution of conjugal rights
High Courts30 May 2017
Laxmi Devi Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 05 RAJ CK 0163
High Courts30 May 2017
Joga Ram S/o Laxman @ Lacha Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0154
Code of Criminal Procedure, 1973, Section 161, Section 313, Section 374(2), Section 437A - Examination of witnesses by police - Power to examine the
High Courts30 May 2017Dismissed
Bansa Singh S/o Shri Amar Singh Vs Ram Chandra S/o Shri Bheem Chand
Rajasthan High Court · (2017) 05 RAJ CK 0151
Code of Civil Procedure, 1908, Order 11Rule 12, Order 11Rule 14 -Code of Criminal Procedure, 1973, Section 151 - Arrest
High Courts30 May 2017
Bhagirath Makkad Son of Isha Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0150
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailRajasthan Excise Act, 1950, Section 19,
High Courts30 May 2017Allowed
Jitendra Singh S/o Shri Bhawani Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0148
Indian Penal Code, 1860, Section 323, Section 452, Section 143 - Punishment for voluntarily causing hurt - House -trespass after preparation for hurt, assault or wrongful
High Courts30 May 2017
Kailashchandra S/o Late Shri Radhakishan ji Vs Sant Ramtaram Guru Sant Shri Bhagatram ji Ramsnahi
Rajasthan High Court · (2017) 05 RAJ CK 0147
Code of Civil Procedure, 1908, Order 41Rule 31 -General Clauses Act, 1897, Section 3(57) -Hindu Adoption and Maintenance Act, 1946, Section 13, S
High Courts30 May 2017
Ram Vilas S/o Shri Rajeshwarlal Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0144
High Courts30 May 2017
Ranjeet Kaur W/o Shri Nisan Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0143
High Courts30 May 2017
Babulal son of Shri Kishan Gopal Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0090
Code of Criminal Procedure, 1973, Section 313, Section 437-A - Power to examine the accusedNarcotic Drugs and Psychotropic Substances Act, 1985, Secti
High Courts29 May 2017
Ashalata Singhvi Vs Gajendra Singh Padiyar & ors.
Rajasthan High Court · (2017) 05 RAJ CK 0172
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
High Courts29 May 2017
Prem Choudhary Vs Life Insurance Corporation of India, & Ors.
Rajasthan High Court · (2017) 05 RAJ CK 0168
High Courts29 May 2017Dismissed
The State of Rajasthan Vs Dr. (Smt.) Neena Jain W/o Shri Rajesh Lunkar
Rajasthan High Court · (2017) 05 RAJ CK 0152
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
High Courts29 May 2017
Bhajna Ram S/o Shri Fagluram Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0142
Code of Criminal Procedure, 1973, Section 120B, Section 420, Section 468, Section 471, Section 467, Section 439