High Courts08 May 2017
Union of India & Ors. Vs Shravan Singh Rajpurohit
Rajasthan High Court · (2017) 05 RAJ CK 0160
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 582 of 2,241
High Courts08 May 2017Disposed
Ashok Kumar S/o Jagannath Prasad Vs Lakhan Lal S/o Harvilas
Rajasthan High Court · (2017) 05 RAJ CK 0040
High Courts08 May 2017
Jaipal Bhati S/o Purkharam Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0039
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts08 May 2017
Nagga Ram S/o Roopa Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0038
High Courts08 May 2017Disposed
Rajendra Kumar Meena S/o Shri Ramswaroop Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0037
Indian Penal Code, 1860, Section 324, Section 323, Section 341 - Voluntarily causing hurt by dangerous weapons or means - Punishment for voluntarily causing hurt - Punishm
High Courts08 May 2017Disposed
Ramkishan S/o Gangadhar (Ashok Kumar S/o Ramkishan) Vs Chirag Kumar S/o Late Dilip Kumar Patel Gujrati
Rajasthan High Court · (2017) 05 RAJ CK 0036
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts08 May 2017
Sunil Kumar S/o Krishna Mali Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0035
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 279, S
High Courts05 May 2017
Madhav Singh & anr. Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 05 RAJ CK 0193
High Courts05 May 2017
Madan Singh & ors. Vs The District Judge, Bikaner & ors.
Rajasthan High Court · (2017) 05 RAJ CK 0162
Industrial Disputes Act, 1947, Section 25-F, Section 25-G, Section 11(9)(10) -Consitution of India, - Article 227
High Courts05 May 2017
Ramesh Kumar Vs Shaitan Ram & ors.
Rajasthan High Court · (2017) 05 RAJ CK 0157
Motor Vehicle Act, 1988, Section 173
High Courts05 May 2017
Ahsan Ali Vs State
Rajasthan High Court · (2017) 05 RAJ CK 0034
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section
High Courts05 May 2017Allowed
Anand Singh Chundawat s/o Shri Dhan Singh Chundawat Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0033
High Courts05 May 2017
Bhagga S/o Sri Kishore Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0032
Code of Criminal Procedure, 1973, Section 313, Section 374 - Power to examine the accused - Appeals from convictionsIndian Penal Code, 1860, Section 3
High Courts05 May 2017
Jatanmal Fofaliya s/o Late shri Chhuttan Lal Vs Smt Chameli Devi@ Atto Devi
Rajasthan High Court · (2017) 05 RAJ CK 0030
Code of Civil Procedure, 1908, Order 41Rule 27
High Courts05 May 2017
Mohini W/o Sh Rajendra Vs State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0029
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts05 May 2017
Sandeep Son of Shri Indraj Vs The State of Rajasthan
Rajasthan High Court · (2017) 05 RAJ CK 0028
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts05 May 2017Dismissed
Smt. Kanchan Devi, wife of Shri Bhagwan Sahai Sharma Vs Pandit Shri Prem Vallabh Sharma alias Manohar
Rajasthan High Court · (2017) 05 RAJ CK 0027
Code of Civil Procedure, 1908, Section 96, Order 7Rule 7, Order 14Rule 2 - Appeal from original decree
High Courts05 May 2017Dismissed
The State of Rajasthan through the Secretary Vs Smt. Raju Devi W/o. Shri Ashok Kumar Jakhar,
Rajasthan High Court · (2017) 05 RAJ CK 0026
High Courts05 May 2017Dismissed
The State of Rajasthan Vs Vimlesh W/o. Shri Dinesh Chandra
Rajasthan High Court · (2017) 05 RAJ CK 0025
High Courts04 May 2017
Prahlad Vs The New India Insurance Company Ltd
Rajasthan High Court · (2017) 05 RAJ CK 0177