High Courts05 Mar 2018Dismissed
Amar Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0018
Indian Penal Code , 1860 — Section 304B498ACode of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 547 of 2,241
High Courts05 Mar 2018Dismissed
Deshraj And Anr @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0017
Indian Penal Code , 1860 — Section 304B498ACode of Criminal Procedure, 1973 — Section 439
High Courts05 Mar 2018Allowed
Banti@Gajendra @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0016
Code of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 3, 25
High Courts05 Mar 2018Allowed
Kanaram @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0015
Indian Penal Code , 1860 — Section 34, 302, 323, 341Code of Criminal Procedure, 1973 — Section 439
High Courts05 Mar 2018Allowed
Pappu@Ramratan @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0014
Indian Penal Code , 1860 — Section 363, 366, 366A, 376, 511Code of Criminal Procedure, 1973 — Section 164, 439Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 18
High Courts05 Mar 2018Allowed
Mahendra Singh And Anr @APPELLANT@HashState Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0013
Indian Penal Code , 1860 — Section 308, 323, 325, 341, 504Code of Criminal Procedure, 1973 — Section 439
High Courts05 Mar 2018Allowed
Gyarsi Lal Mali @APPELLANT@Hash State Of Rajasthan & Anr
Rajasthan High Court · (2018) 03 RAJ CK 0012
High Courts05 Mar 2018Dismissed
Ram Ratan @APPELLANT@Hash Sitaram And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0011
Code Of Civil Procedure, 1908 — Order 17 Rule 1
High Courts05 Mar 2018Partly Allowed
Lokesh Goyal @APPELLANT@Hash Smt Poonam Devi And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0010
High Courts05 Mar 2018Disposed Off
Dr Radhey Shyam Goyal @APPELLANT@Hash Kalyan Prasad And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0009
High Courts05 Mar 2018Disposed Off
Gopal Sharma @APPELLANT@Hash Ratiram Yadav
Rajasthan High Court · (2018) 03 RAJ CK 0008
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts05 Mar 2018Disposed Off
Hanuman Sahay Mina @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0007
Code of Criminal Procedure, 1973 — Section 482Rajasthan Excise Act, 1950 — Section 14, 16, 54, 54A
High Courts05 Mar 2018Dismissed
Kallu @ Buddha Singh @APPELLANT@Hash State Of Rajasthan And Anr
Rajasthan High Court · (2018) 03 RAJ CK 0006
Code of Criminal Procedure, 1973 — Section 482
High Courts05 Mar 2018Dismissed
Ravi Khandelwal @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0005
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts05 Mar 2018Dismissed
Surendra @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0004
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 365, 376Protection of Children from Sexual Offences Act (POCSO), 2012 — Section 3, 4
High Courts28 Feb 2018
Mahendra Kumar Kochar S/o Shri Jaskaran Kochar, Vs Surendra Kumar Kochar S/o Shri Jaskaran Kochar,
Rajasthan High Court · (2018) 02 RAJ CK 0060
High Courts28 Feb 2018
Kamlesh Charpota s/o Jeevaji Vs State of Rajasthan
Rajasthan High Court · (2018) 02 RAJ CK 0059
Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts28 Feb 2018Dismissed
The Secretary, Central Board of Secondary Vs Miss Mumal Raika D/o Shri Bhanwarlal Raika & Ors
Rajasthan High Court · (2018) 02 RAJ CK 0044
Code of Civil Procedure, 1908, Section 100, Section 100, Section 100 - Second appeal - Second appeal - Second appealLimitation Act, 1963,
High Courts28 Feb 2018
Sukha @ Sikandar Kathat S/o Dau Kathat Vs The State of Rajasthan
Rajasthan High Court · (2018) 02 RAJ CK 0043
Code of Criminal Procedure, 1973, Section 164 - Recording of confessions and statementsIndian Penal Code, 1860, Section 392, Section 366-A,
High Courts26 Feb 2018Allowed
Sahiram S/o Shri Lekhram Vs State of Rajastha
Rajasthan High Court · (2018) 02 RAJ CK 0047
Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrest