Indian Penal Code, 1860, Section 302, Section 392, Section 460 - Punishment for murder - Punishment for robbery - All persons jointly concerned in lurking house-trespass o

Read judgment

High Courts22 Feb 2018Allowed

Union of India Through the Secretary & Anr Vs Chittar Mal S/o Shri Rameshwar Lal & Ors

Rajasthan High Court · (2018) 02 RAJ CK 0003

Read judgment

High Courts22 Feb 2018

Ekta Rajawat D/o- Shri Bhopal Singh Rajawat, Vs State of Rajasthan Through the Secretary & Ors

Rajasthan High Court · (2018) 02 RAJ CK 0002

Read judgment

High Courts21 Feb 2018Allowed

Smt. Manita Tak W/o Shri Prem Ratan Tak & Ors Vs Ram Gopal Tanwar S/o Shri Beju Ram Tanwar & Ors

Rajasthan High Court · (2018) 02 RAJ CK 0039

Registration Act, 1908, Section 57 -Evidence Act, 1872, Section 74, Section 74(2), Section 65(e) - Public documents - Public do

Read judgment

High Courts21 Feb 2018

Shanti Lal S/o Shri Bura Lal Vs State of Rajasthan

Rajasthan High Court · (2018) 02 RAJ CK 0032

Read judgment

High Courts21 Feb 2018Disposed off

Hari Ram S/o Sh. Teja Ram Vs State of Rajasthan Through the Secretary

Rajasthan High Court · (2018) 02 RAJ CK 0001

Read judgment

High Courts20 Feb 2018Dismissed

Mohan Lal S/o Shri Mota Ram Ji Vs The State of Rajasthan Through Learned Public Prosecutor & Ors

Rajasthan High Court · (2018) 02 RAJ CK 0038

Code of Criminal Procedure, 1973, Section 482, Section 311 - Saving of inherent powers of High Court - Power to summon material witness, or examine person present

Read judgment

High Courts19 Feb 2018

Murari Lal s/o Shri Munshi Lal & Anr Vs Smt. Dharmi Devi & Ors

Rajasthan High Court · (2018) 02 RAJ CK 0031

Read judgment

High Courts19 Feb 2018Allowed

Sageer Sajjad Ahmed Vs Abdul baaki S/o Mohammed Ayub & Ors

Rajasthan High Court · (2018) 02 RAJ CK 0008

Code of Civil Procedure, 1908, Section 9 - Courts to try all civil suits unless barred

Read judgment

High Courts17 Feb 2018Dismissed

Chiman Singh Vs State of Rajasthan through D.C.P.( East), Police Commissionerate, Jodhpur.

Rajasthan High Court · (2018) 02 RAJ CK 0011

Code of Criminal Procedure, 1973, Section 482, Section 161, Section 156(3) - Saving of inherent powers of High Court - Examination of witnesses by police - Police officers

Read judgment

High Courts17 Feb 2018Dismissed

Sohan Lal Singathia S/o Rugha Ram Vs The State of Rajasthan Through Public Prosecutor

Rajasthan High Court · (2018) 02 RAJ CK 0007

Code of Criminal Procedure, 1973, Section 19, Section 197, Section 227 - Subordination of Metropolitan Magistrates - Prosecution of Judges and public servants - Discharge

Read judgment

High Courts17 Feb 2018