COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 550 of 2,241

High Courts06 Feb 2018

Smt. Babita W/o Ravi Kumar D/o Shree Krishan Dutt Sharma, Vs Ravi Kumar S/o Shree Chorulal Pareek

Rajasthan High Court · (2018) 02 RAJ CK 0048

Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parentsHindu Marriage Act, 1955, Section 13, Section 9 -

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High Courts05 Feb 2018

Prafull Kumar @ Sonu S/o Sh. Nanak Ram Vs State of Rajasthan

Rajasthan High Court · (2018) 02 RAJ CK 0063

Code of Criminal Procedure, 1973, Section 389 - Suspension of sentence pending the appeal; release of appellant on bailNarcotic Drugs and Psychotropic Substances Act, 1985,

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High Courts05 Feb 2018

Sudarshan Bareth S/o Col Bhuwaneshwar Bareth Vs State of Rajasthan Through Public Prosecutor

Rajasthan High Court · (2018) 02 RAJ CK 0062

Code of Criminal Procedure, 1973, Section 125, Section 193, Section 191, Section 341, Section 340 - Order for maintenance of wive

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High Courts05 Feb 2018

State of Rajasthan Vs Okha Bharti s/o Patta Bharti & Anr

Rajasthan High Court · (2018) 02 RAJ CK 0061

Code of Criminal Procedure, 1973, Section 313, Section 378 - Power to examine the accused - Appeal in case of acquittalIndian Penal Code, 1860, Sectio

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High Courts05 Feb 2018

Satyaprakash S/o late Laxmi Narayan Vs Smt. Rekha W/o Satya Prakash D/o Devi Prasad Tiwari

Rajasthan High Court · (2018) 02 RAJ CK 0058

Hindu Marriage Act, 1955, Section 13(b) - Divorce

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High Courts05 Feb 2018

Kuldeep son of Roop Ram & Anr Vs The State of Rajasthan & Anr

Rajasthan High Court · (2018) 02 RAJ CK 0013

Code of Criminal Procedure, 1973, Section 161, Section 164, Section 319 - Examination of witnesses by police - Recording of confessions and statements - Power to proceed a

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High Courts02 Feb 2018Allowed

State of Rajasthan through the Secretary, Education Department, Government of Rajasthan, Jaipur. Vs Dr. Bansilal Jakhar & Anr

Rajasthan High Court · (2018) 02 RAJ CK 0037

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High Courts02 Feb 2018Allowed

State of Rajasthan through the Principal Secretary & Ors. Vs Mukesh Goyal & Ors.

Rajasthan High Court · (2018) 02 RAJ CK 0036

Rajasthan Service of Engineers and Allied Posts (Public Health Branch) Rules, 1968, - Rule 9, Rule 37, Rule 25

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High Courts02 Feb 2018

Manish Vs State of Rajasthan Through the District Collector & ORS

Rajasthan High Court · (2018) 02 RAJ CK 0035

Code of Civil Procedure, 1908, Section 100, Order 7Rule11 - Second appeal

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High Courts02 Feb 2018

Jetaram Son of Late Shri Achalaram Vs State of Rajasthan Through & Ors

Rajasthan High Court · (2018) 02 RAJ CK 0034

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High Courts02 Feb 2018

Sohan Lal son of Ghewar Chand & Anr Vs Legal Heirs of Late Mangi Lal son of Mukan Chand & Anr

Rajasthan High Court · (2018) 02 RAJ CK 0033

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High Courts02 Feb 2018

Ahmed Sultan Vs Bhanwar Singh & Ors

Rajasthan High Court · (2018) 02 RAJ CK 0010

Code of Civil Procedure, 1908, Section 100 - Second appeal

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High Courts02 Feb 2018

Jyotsana Rankawat Vs Rahul Swami

Rajasthan High Court · (2018) 02 RAJ CK 0009

Code of Civil Procedure, 1908, Section 24 - General power of transfer and withdrawalHindu Marriage Act, 1955, Section 13 - Divorce

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High Courts01 Feb 2018

Nathu Lal Vs State of Rajasthan

Rajasthan High Court · (2018) 02 RAJ CK 0027

Code of Criminal Procedure, 1973, Section 389 - Suspension of sentence pending the appeal; release of appellant on bailNarcotic Drugs and Psychotropic Substances Act, 1985,

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High Courts01 Feb 2018

Dinesh Son of Shri Chandra Ram Vs The State of Rajasthan & Anr

Rajasthan High Court · (2018) 02 RAJ CK 0026

Code of Criminal Procedure, 1973, Section 397(1) - Calling for records to exercise powers of revision

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High Courts01 Feb 2018

Sohanlal S/o Kanmalji, Vs Babra S/o Tejaji

Rajasthan High Court · (2018) 02 RAJ CK 0025

Code of Civil Procedure, 1908, Section 96 - Appeal from original decree

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High Courts01 Feb 2018

Daulat Ram Vs The State of Rajasthan

Rajasthan High Court · (2018) 02 RAJ CK 0020

Indian Penal Code, 1860, Section 420, Section 420, Section 415, Section 419 - Cheating and dishonestly inducing delivery of property - Cheating and di

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High Courts01 Feb 2018

Bhawani Shankar Gahlot Vs State of Rajasthan & Ors

Rajasthan High Court · (2018) 02 RAJ CK 0019

Code of Criminal Procedure, 1973, Section 190, Section 319 - Cognizance of offences by Magistrates - Power to proceed against other persons appearing to be guilty of offence

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High Courts01 Feb 2018

Kumari Kiran Choudhary Vs U.O.I. & ORS

Rajasthan High Court · (2018) 02 RAJ CK 0018

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High Courts01 Feb 2018

Mohanlal Sukhadia University Vs Shri Bodu Ram Jat & ORS

Rajasthan High Court · (2018) 02 RAJ CK 0017

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