High Courts06 Mar 2018Allowed
Lrs Of Late Kheta Lal @APPELLANT@Hash Lrs Of Late Bhikha Lal
Rajasthan High Court · (2018) 03 RAJ CK 0129
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 545 of 2,241
High Courts06 Mar 2018Disposed Off
Govardhan Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0128
Constitution of India, 1950 — Article 226
High Courts06 Mar 2018Disposed Off
Rajbala Lakhawat @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0127
Constitution of India, 1950 — Article 226
High Courts06 Mar 2018Dismissed
Chhotu Ram @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0126
Code Of Criminal Procedure, 1973 — Seciton 161, 313, 374Indian Penal Code, 1860 — Section 34, 302, 341
High Courts06 Mar 2018Allowed
Abdul Hamid @APPELLANT@Hash Hamida Bano
Rajasthan High Court · (2018) 03 RAJ CK 0125
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Section 10, Section 151
High Courts06 Mar 2018Allowed
Bheru Lal Dangi @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0124
High Courts06 Mar 2018Allowed
Jummal @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0044
Rajasthan Excise Act, 1950 — Section 19, 54, 54ACode of Criminal Procedure, 1973 — Section 439
High Courts06 Mar 2018Allowed
Rajesh Kumar @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0043
Indian Penal Code, 1860 — Section 120BPrevention of Corruption Act, 1988 — Section 7, 13(1), 13(2)Code of Criminal Procedure, 1973 — Section 439
High Courts06 Mar 2018Allowed
Hemraj @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0042
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 332, 353, 379Code of Criminal Procedure, 1973 — Section 439
High Courts06 Mar 2018Dismissed
M/S Nova Industries And Ors @APPELLANT@Hash Parinitoo Jain Income Tax Officer
Rajasthan High Court · (2018) 03 RAJ CK 0041
Code of Criminal Procedure, 1973 — Section 313
High Courts06 Mar 2018Allowed
Surendra @ Sonu @APPELLANT@Hash State Of Rajasthan And Other
Rajasthan High Court · (2018) 03 RAJ CK 0040
Indian Penal Code, 1860 — Section 363, 366, 376Code of Criminal Procedure, 1973 — Section 161, 164, 439Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts06 Mar 2018Allowed
Kanhaiya Lal @APPELLANT@Hash State Of Rajasthan And Other
Rajasthan High Court · (2018) 03 RAJ CK 0039
Indian Penal Code, 1860 — Section 354, 376Code of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts06 Mar 2018Dismissed
Smt Chandan Kanwar @APPELLANT@Hash Balwant Singh
Rajasthan High Court · (2018) 03 RAJ CK 0038
Limitation Act, 1963 — Section 5Hindu Marriage Act, 1955 — Section 13B(2)
High Courts06 Mar 2018Disposed Off
Ramsahay Palsaniya @APPELLANT@Hash Bharat Petroleum Corp Ltd & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0037
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Mar 2018Allowed
Mukesh Kumar @APPELLANT@Hash State Of Rajasthan And Other
Rajasthan High Court · (2018) 03 RAJ CK 0036
Indian Penal Code, 1860 — Section 366Code of Criminal Procedure, 1973 — Section 161, 164
High Courts06 Mar 2018Disposed Off
Dilip Kumar @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0035
Code of Criminal Procedure, 1973 — Section 164
High Courts06 Mar 2018Allowed
Kailash Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0034
Code of Criminal Procedure, 1973 — Section 161
High Courts06 Mar 2018Dismissed
Shaikhul Mashaikh Dewan Syed @APPELLANT@Hash Maqbool Shah And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0033
High Courts06 Mar 2018Disposed Off
Nihal Chand Jain @APPELLANT@Hash Ram Lal Rahi And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0032
Code of Civil Procedure, 1908 — Section 100
High Courts06 Mar 2018Disposed Off
Udai Singh Saini And Ors @APPELLANT@Hash Shri A Mukhopadhaya And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0031
Land Acquisition Act, 1894 — Section 30