High Courts07 Mar 2018Allowed
Satish Meena And Another @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0054
Indian Penal Code, 1860 — Section 120B, 166, 167, 420Code of Criminal Procedure, 1973 — Section 164, 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 544 of 2,241
High Courts07 Mar 2018Dismissed
Ramesh Kumar Kuri And Other @APPELLANT@Hash Shri P V Maruti And Other
Rajasthan High Court · (2018) 03 RAJ CK 0053
High Courts07 Mar 2018Allowed
Deepak Sharma@Divyanshu @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0052
Indian Penal Code, 1860 — Section 363, 366, 376Code of Criminal Procedure, 1973 — Section164, 439Protection of Children from Sexual Offences Act, 2012 — Section 16, 17
High Courts07 Mar 2018Allowed
Shubham Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0051
Indian Penal Code, 1860 — Section 323, 341, 354B, 451Code of Criminal Procedure, 1973 — Section 439Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts07 Mar 2018Allowed
Ramdev Singh @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0050
Code of Criminal Procedure, 1973 — Section 313, 482
High Courts07 Mar 2018
Omprakash @APPELLANT@Hash State Of Rajasthan And Anr
Rajasthan High Court · (2018) 03 RAJ CK 0049
Indian Penal Code, 1860 — Section 379, 406, 420, 427, 447Code of Criminal Procedure, 1973 — Section 482
High Courts07 Mar 2018Allowed
Murlidhar Khandelwal @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0048
Indian Penal Code, 1860 — Section 120B, 409, 420Code of Criminal Procedure, 1973 — Section 439
High Courts07 Mar 2018Dismissed
Ashok Pareek @APPELLANT@Hash State & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0047
Constitution of India, 1950 — Article 226, 309Rajasthan Civil Services (Classification, Control & Appeals) Rules, 1958 — Rule 16, 17Rajasthan Industries Service Rules, 1960 — Rule 27, 27A, 28, 29
High Courts07 Mar 2018Allowed
Mohammad Rahees And Anr @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0046
Indian Penal Code, 1860 — Section 34, 143, 307, 323, 324, 326, 341Code of Criminal Procedure, 1973 — Section 482
High Courts07 Mar 2018Disposed Off
Tara Chand Sharma And Anr @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 03 RAJ CK 0045
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 482
High Courts06 Mar 2018Dismissed
Ajmer Vidhyut Vitran Nigam, Ltd. @APPELLANT@Hash Smt. Laxmi Devi
Rajasthan High Court · (2018) 03 RAJ CK 0139
Rajasthan Compassionate Appointment Of Dependants of Deceased Government Servants Rules, 1996 — Rule 2(c )
High Courts06 Mar 2018Dismissed
Smt. Sharda Vishnoi @APPELLANT@Hash National Law University
Rajasthan High Court · (2018) 03 RAJ CK 0138
High Courts06 Mar 2018Dismissed
Pushpkant @APPELLANT@Hash Smt. Deepti, Pinki
Rajasthan High Court · (2018) 03 RAJ CK 0137
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Seciton 125
High Courts06 Mar 2018Allowed
Heera Lal Mali @APPELLANT@Hash Kesarimal Jain
Rajasthan High Court · (2018) 03 RAJ CK 0136
High Courts06 Mar 2018Allowed
Nagraj Jain @APPELLANT@Hash Kesarimal Jain
Rajasthan High Court · (2018) 03 RAJ CK 0135
Code of Civil Procedure, 1908 — Order 8 Rule 1A(3)
High Courts06 Mar 2018Disposed Off
Anju Bala Choudhary @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0134
Constitution of India, 1950 — Article 226
High Courts06 Mar 2018Disposed Off
Smt. Jamni Dewasi @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0133
Constitution of India, 1950 — Article 226
High Courts06 Mar 2018Allowed
Smt. Nirmala Devi @APPELLANT@Hash Ramesh Chandra
Rajasthan High Court · (2018) 03 RAJ CK 0132
Indian Evidence Act, 1872 — Section 63, 63(2), 63(3), 65, 65(c )Code of Civil Procedure, 1908 — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227
High Courts06 Mar 2018Allowed
Ram Charan Nayak @APPELLANT@Hash Ajmer Vidhyut Vitran Nigam Limited
Rajasthan High Court · (2018) 03 RAJ CK 0131
Indian Penal Code, 1860 — Section 147, 323, 324, 342Probation of Offenders Act, 1958 — Section 4, 12
High Courts06 Mar 2018Allowed
Karanjeet Singh @APPELLANT@Hash State of Rajasthan & Ors
Rajasthan High Court · (2018) 03 RAJ CK 0130
Rajasthan Civil Service (Classification, Control and Appeal) Rules, 1958 — Rule 19(2)Constitution of India, 1950 — Article 311(2)