High Courts02 Apr 2018Disposed Off
N.C. Goyal And Ors. @APPELLANT@Hash Shri Ashok Sampat Ram
Rajasthan High Court · (2018) 04 RAJ CK 0054
Contempt of Court’s Act, 1971 — Section 20
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 536 of 2,241
High Courts02 Apr 2018Dismissed
Shri Baksha Singh And Ors. @APPELLANT@Hash Girdhari Singh
Rajasthan High Court · (2018) 04 RAJ CK 0053
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 27, Order 22 Rule 10A
High Courts02 Apr 2018Dismissed
Pr. Commissioner Of Income Tax @APPELLANT@Hash Shri Vibhishek Pal Singh
Rajasthan High Court · (2018) 04 RAJ CK 0052
High Courts24 Mar 2018Partly Allowed
Smt Kali Devi And Ors. @APPELLANT@Hash Dhola Ram, Dholuram
Rajasthan High Court · (2018) 03 RAJ CK 0111
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts23 Mar 2018Dismissed
Prakash Chandani @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0243
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts23 Mar 2018Dismissed
Ankit Upadhyay @APPELLANT@Hash District Judge, Family Court
Rajasthan High Court · (2018) 03 RAJ CK 0242
Code of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13, 24Code of Criminal Procedure, 1973 — Section 125
High Courts23 Mar 2018Partly Allowed
Udailal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0241
Code of Criminal Procedure, 1973 — Section 313, 357, 374(2)Indian Penal Code, 1860 — Section 34, 120B, 244, 224, 225, 307, 323, 324, 325, 332, 333, 341, 353Arms Act, 1959 — Section 3, 25
High Courts23 Mar 2018Allowed
Smt. Pinki Jha @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 03 RAJ CK 0240
Armed Forces Tribunal Act, 2007 — Section 34Army Act, 1950 — Section 182Army Rules, 1954 — Rule 13
High Courts23 Mar 2018Dismissed
Dr. Ashok Singhvi @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0239
Code of Criminal Procedure, 1973 — Section 2(h), 41, 41A, 57, 154, 155, 156, 157, 165, 165(3), 167, 169, 170, 173, 482, 483Prevention of Corruption Act 1988 — Sections 7, 8, 9, 10, 12, 13(1)(a)©(d), 13(2), 14Indian Penal Code, 1860 — Section 120B, 409
High Courts23 Mar 2018Disposed Off
Kamal Kant Mishra And Ors. @APPELLANT@Hash Shri Rajesh Yadav
Rajasthan High Court · (2018) 03 RAJ CK 0112
High Courts22 Mar 2018Allowed
Kheema Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0238
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16Rajasthan Civil Services (Pension Rules) 1996 — Rule 7
High Courts22 Mar 2018Dismissed
Rajendra Kumar @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0237
Code of Criminal Procedure, 1973 — Section 161, 164, 193, 228, 397, 401Indian Penal Code, 1860 — Section 34, 365, 376D, 450Scheduled Castes & Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii), 3(2)(v)
High Courts22 Mar 2018Dismissed
Smt. Sakudi @APPELLANT@Hash Sarpanch, Gram Panchayat- Ahore
Rajasthan High Court · (2018) 03 RAJ CK 0236
Code of Civil Procedure, 1908 — Section 100Rajasthan Panchayati Raj Act, 1994 — Section 109
High Courts22 Mar 2018Dismissed
Balveer Kaur @APPELLANT@Hash Tara Singh
Rajasthan High Court · (2018) 03 RAJ CK 0235
Code of Civil Procedure, 1908 — Section 114, Order 17 Rule 1, Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts22 Mar 2018Allowed
Mohammed Yunus @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0234
Code of Criminal Procedure, 1973 — Section 320, 320(9), 357, 397, 401Negotiable Instruments Act, 1881 — Section 138, 142, 143, 147Constitution of India, 1950 — Article 136
High Courts22 Mar 2018Dismissed
Mulchand And Ors. @APPELLANT@Hash Managing Director, Oriental Power Cables Ltd.
Rajasthan High Court · (2018) 03 RAJ CK 0110
Industrial Disputes Act, 1947 — Section 18, 33(C)(2)Payment of Wages Act, 1936 — Section 15, 23
High Courts22 Mar 2018Allowed
Karanpal Singh And Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0109
Indian Penal Code, 1860 — Section 120A, 120B, 384, 385, 406, 409, 415, 420, 467, 483Code of Criminal Procedure, 1973 — Section 482
High Courts22 Mar 2018Allowed
Rajendra Prasad Sharma And Ors. @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0108
Code of Criminal Procedure, 1973 — Section 105, 107, 111, 113, 116, 116(3)Rajasthan Civil Services (CCA) Rules, 1958 — Rule 16, 33, 34Rajasthan Civil Services (Conduct) Rules, 1971 — Rule 3, 3(ii), 3(2)(ii)
High Courts21 Mar 2018Disposed Off
Smt. Khajani Devi @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0233
Constitution of India, 1950 — Article 226, 227
High Courts21 Mar 2018Allowed
Rajasthan State Roadways Transport Corporation @APPELLANT@Hash Smt. Samta Devi
Rajasthan High Court · (2018) 03 RAJ CK 0232
Motor Vehicles Act, 1988 — Section 163A, 163A(2), 166, 173