High Courts03 Apr 2018Disposed Off
Sumati Lal Bohra @APPELLANT@Hash Pradeep Jain
Rajasthan High Court · (2018) 04 RAJ CK 0106
Code of Civil Procedure, 1908 — Section 115, Order 39 Rule 2A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 535 of 2,241
High Courts03 Apr 2018Disposed Off
Mahipal Limba Kumhar @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0105
High Courts03 Apr 2018Dismissed
Baljeet Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0104
Code of Criminal Procedure, 1973 — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 41, 42, 43Indian Penal Code, 1860 — Section 482, 483
High Courts03 Apr 2018Allowed
Puranmal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0103
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18, 2, 42, 42(2), 50, 55Code of Criminal Procedure, 1973 — Section 173(8), 313, 374(2), 428
High Courts03 Apr 2018Dismissed
Principal Commissioner Of Income Tax-I @APPELLANT@Hash Shri Bhupendra Choudhary And Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0073
Income-tax Act, 1961 — Section 269SS, 271D
High Courts03 Apr 2018Disposed Off
Principal Commissioner Of Income Tax, Ajmer @APPELLANT@Hash M/s. Ajmer Vidyut Vitran Nigam Limited And Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0072
Income-tax Act, 1961 — Section 115JB(2)
High Courts03 Apr 2018Dismissed
M/s Gie Jewells And Ors. @APPELLANT@Hash Pr. Commissioner Of Income Tax
Rajasthan High Court · (2018) 04 RAJ CK 0071
Finance Act, 2013 — Section 115JB, 115JC, 234B
High Courts02 Apr 2018Allowed
State of Rajasthan @APPELLANT@Hash Deepak Vaishnav
Rajasthan High Court · (2018) 04 RAJ CK 0102
High Courts02 Apr 2018Disposed Off
Gurdev Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0101
High Courts02 Apr 2018Allowed
Jhandu Ram, Mool Chand @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0100
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 307, 420
High Courts02 Apr 2018
State of Rajasthan @APPELLANT@Hash Ashok Kumar Jain
Rajasthan High Court · (2018) 04 RAJ CK 0099
Rajasthan Civil Services (Medical Attendance) Rules, 1970 — Rule 6, 6(1), 7(2)
High Courts02 Apr 2018Disposed Off
Maya Baranda @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0098
Constitution of India, 1950 — Article 226
High Courts02 Apr 2018Dismissed
Mahendra Rinwa @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0097
Code of Criminal Procedure, 1973 — Section 319, 397, 401Indian Penal Code, 1860 — Section 304B, 498A
High Courts02 Apr 2018Dismissed
State of Rajasthan & Ors @APPELLANT@Hash Meera Siksha Samiti
Rajasthan High Court · (2018) 04 RAJ CK 0096
Rajasthan High Court Rules, 1952 — Section 134Constitution of India, 1950 — Article 225
High Courts02 Apr 2018Allowed
Shesha Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0095
Rajasthan Service Rules, 1951 — Rule 26A
High Courts02 Apr 2018Disposed Off
M/s Gehna And Ors. @APPELLANT@Hash Shri S.L. Verma
Rajasthan High Court · (2018) 04 RAJ CK 0070
Income-tax Act, 1961 — Section 153
High Courts02 Apr 2018Disposed Off
Ravindra Kumar Poswal And Ors. @APPELLANT@Hash Shri D.B. Gupta Additional Chief Secretary Shri D.B. Gupta Additional Chief Secretary
Rajasthan High Court · (2018) 04 RAJ CK 0069
High Courts02 Apr 2018Allowed
Ram Khiladi Meena And Ors. @APPELLANT@Hash State of Rajasthan & Anr.
Rajasthan High Court · (2018) 04 RAJ CK 0068
Rajasthan Foodgrains and Other Essential Articles (Regulation of Distribution) Order, 1976 — Section 8(1)Rajasthan Foodgrains and Other Essential Articles (Regulation of Distribution) Order, 1976 — Rule 22
High Courts02 Apr 2018Disposed Off
Suman And Ors. @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0067
High Courts02 Apr 2018Dismissed
Union Of India @APPELLANT@Hash Ravi Singh And Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0055