High Courts04 Apr 2018Dismissed
Sardool Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0123
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 534 of 2,241
High Courts04 Apr 2018Dismissed
Shree Rajasthan Syntex Ltd. @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 04 RAJ CK 0121
Central Excise Act, 1944 — Section 35 EE, 35EE(2)Central Excise Rules, 1944 — Rule 18, 19
High Courts04 Apr 2018Disposed Off
Narayan Lal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0120
Rajasthan Panchayati Raj Rules, 1996 — Rule 258(3)
High Courts04 Apr 2018Dismissed
Nirmaljeet Rana @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0119
Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 16
High Courts04 Apr 2018Dismissed
Manager, Marudhara Mortos @APPELLANT@Hash Mool Singh
Rajasthan High Court · (2018) 04 RAJ CK 0118
Industrial Dispute Act, 1947 — Section 25F, 25G, 25HConstitution of India, 1950 — Article 227
High Courts04 Apr 2018Allowed
Madan Lal @APPELLANT@Hash Smt. Ghisi Bai
Rajasthan High Court · (2018) 04 RAJ CK 0117
Code of Civil Procedure, 1908 — 151, Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts04 Apr 2018Allowed
Aehsan Mohd, Amir Khan @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0116
Code of Criminal Procedure, 1973 — Section 161, 164, 227, 228, 397, 401Indian Penal Code, 1860 — Section 354, 354A, 376, 457, 511
High Courts04 Apr 2018Allowed
Jean Lavabre Dominique @APPELLANT@Hash Voyager Hotels & Motels Private Limited
Rajasthan High Court · (2018) 04 RAJ CK 0115
Companies Act, 1956 — Section 10F, 397, 398, 402, 403, 408, 634A
High Courts04 Apr 2018Allowed
Kheta Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0114
Indian Penal Code, 1860 — Section 306Code of Criminal Procedure, 1973 — Section 161
High Courts04 Apr 2018Dismissed
Panday Minerals Private Limited @APPELLANT@Hash Sanjay Sukhwal
Rajasthan High Court · (2018) 04 RAJ CK 0113
Companies Act, 1956 — Section 10F, 108, 111(4), 190, 284, 397, 398, 399, 399(1), 402
High Courts04 Apr 2018Allowed
Raj Vidhyut Takniki Karmchari Association @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0078
High Courts04 Apr 2018Dismissed
United India Insurance Company Ltd. @APPELLANT@Hash Lalti Prasad Sharma
Rajasthan High Court · (2018) 04 RAJ CK 0077
High Courts04 Apr 2018Disposed Off
Bhori Lal, Bhoriya And Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0076
Code of Criminal Procedure, 1973 — Section 156(3), 190, 210, 319, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Rajasthan Land Revenue Act, 1956 — Section 90B
High Courts04 Apr 2018Dismissed
Sanghi Industries Limited @APPELLANT@Hash Micro Small Enterprises Facilitation Council
Rajasthan High Court · (2018) 04 RAJ CK 0075
Micro, Small and Medium Enterprises Development Act, 2006 — Section 18, 18(2), 19Arbitration and Conciliation Act, 1996 — Section 9, 23, 24, 34Constitution of India 1950 — Section 226(3), Article 226, 226(3)
High Courts04 Apr 2018Allowed
Satish Kumar And Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0074
Right of Children to Free and Compulsory Education Act, 2009 — Section 23(1)Haryana Municipal (Amendment) Act, 1994 — Section 13ARajasthan Panchayati Raj Rules, 1996 — Rule 266(3)
High Courts03 Apr 2018Dismissed
Hukum Singh @APPELLANT@Hash Khubdan
Rajasthan High Court · (2018) 04 RAJ CK 0112
Code of Civil Procedure, 1908 — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts03 Apr 2018Allowed
Mahendra Kumar @APPELLANT@Hash Ashok Kumar
Rajasthan High Court · (2018) 04 RAJ CK 0111
Code of Civil Procedure, 1908 — Order 6 Rule 17, Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts03 Apr 2018Allowed
Surendra Singh @APPELLANT@Hash Smt. Sulochana
Rajasthan High Court · (2018) 04 RAJ CK 0109
Rajasthan Stamp Act, 1998 — Section 35, 37, 39, 39(1), 39A, 42Constitution of India, 1950 — Article 226, 227
High Courts03 Apr 2018Allowed
Mahaveer Raj @APPELLANT@Hash Senior Civil Judge & Additional Chief Metropolitan Magistrate
Rajasthan High Court · (2018) 04 RAJ CK 0108
Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts03 Apr 2018Allowed
Chhajju Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0107
Rajasthan Excise Act 1950 — Section 9ARajasthan High Court Rules, 1952 — Rule 134Constitution of India, 1950 — Article 225