High Courts09 Apr 2018Allowed
Smt. Kamla Sharma And Ors. @APPELLANT@Hash Shahnawaj Ahmed & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0092
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 532 of 2,241
High Courts09 Apr 2018Dismissed
Meena Bai And Ors. @APPELLANT@Hash Manraj & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0091
Motor Vehicles Act, 1988 — Section 166
High Courts09 Apr 2018Allowed
Smt Savita Devi And Ors. @APPELLANT@Hash Balvant Singh & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0090
Motor Vehicles Act, 1988 — Section 166
High Courts09 Apr 2018Dismissed
Jyoti Bai @APPELLANT@Hash Amarjeet Singh & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0089
Motor Vehicles Act, 1988 — Section 166
High Courts09 Apr 2018Dismissed
Rajasthan State Road Transport Corporation @APPELLANT@Hash Smt. Manju & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0088
High Courts09 Apr 2018Dismissed
Manish, Anil Mehta @APPELLANT@Hash Smt Pushpa Devi Birla & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0056
Rajasthan Rent Control Act, 1950 — Section 7(2)Code of Civil Procedure, 1908 — Order 6 Rule 17Constitution of India 1950 — Article 227
High Courts06 Apr 2018Disposed Of
N.K. Khandelwal Vs Union Of India & Ors
Rajasthan High Court · (2018) 04 RAJ CK 0255
High Courts06 Apr 2018Allowed
Hema @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0148
Constitution of India, 1950 — Article 226
High Courts06 Apr 2018Disposed Off
IDL Explosives Limited @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0147
Constitution of India, 1950 — Article 226
High Courts06 Apr 2018Dismissed
Arvind Joshi @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0146
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 156(3), 406, 420Constitution of India, 1950 — Article 226
High Courts06 Apr 2018Disposed Off
Govind Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0145
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471, 472
High Courts06 Apr 2018Allowed
Ashok Beniwal @APPELLANT@Hash Hukma Ram
Rajasthan High Court · (2018) 04 RAJ CK 0144
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts06 Apr 2018Dismissed
Kailash Chandra Banjara @APPELLANT@Hash Nand Kishore Banjara
Rajasthan High Court · (2018) 04 RAJ CK 0143
Limitation Act, 1963 — Article 54
High Courts06 Apr 2018Allowed
Vishnu Datt @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0142
Constitution of India, 1950 — Article 226
High Courts06 Apr 2018Dismissed
Durga Ram @APPELLANT@Hash Hukma Ram
Rajasthan High Court · (2018) 04 RAJ CK 0141
Code of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Section 5
High Courts06 Apr 2018Dismissed
Shiv Shaktiraj Bhandari @APPELLANT@Hash District Magistrate Cum Authorized Office
Rajasthan High Court · (2018) 04 RAJ CK 0140
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 &mdash Section 17Rajasthan High Court Rules — Rule 134Constitution of India, 1950 — Article 225
High Courts06 Apr 2018Disposed Off
Rajkumar Rangi @APPELLANT@Hash University Grants Commission
Rajasthan High Court · (2018) 04 RAJ CK 0139
Constitution of India, 1950 — Article 226, 309
High Courts06 Apr 2018Disposed Off
Manisha Dhat Rawal @APPELLANT@Hash Rajasthan Public Service Commission
Rajasthan High Court · (2018) 04 RAJ CK 0138
Constitution of India, 1950 — Article 226, 309
High Courts06 Apr 2018Allowed
Smt.Takudi @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0137
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 325, 341, 452Arms Act, 1959 — Section 4, 25Code of Criminal Procedure, 1973 — Section 313, 437A
High Courts06 Apr 2018Allowed
Mana Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0136
Indian Penal Code, 1860 — Section 34, 302, 304, 307, 323, 324, 326, 447Code of Criminal Procedure, 1973 — Section 161, 313