COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 530 of 2,241

High Courts11 Apr 2018Allowed

Smt. Sharifa, Sharifan Bano @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0179

Code of Criminal Procedure, 1973 — Section 313, 357, 360, 397, 401Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 5, 11(4)Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 448

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High Courts11 Apr 2018Allowed

Dharamchand Meena @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0178

Rajasthan Panchayati Raj Act, 1994 — Section 102Rajasthan Panchayati Raj Rules, 1996 — Rule 258Constitution of India, 1950 — Article 14, 311

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High Courts11 Apr 2018Allowed

Karishma Meena @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0177

Rajasthan Panchayati Raj Act, 1994 — Section 102Rajasthan Panchayati Raj Rules, 1996 — Rule 258Constitution of India, 1950 — Article 14, 311

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High Courts11 Apr 2018Dismissed

Anop Singh Rathore @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0176

Rajasthan Police Subordinate Service Rules, 1989 — Section 28

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High Courts11 Apr 2018Allowed

Smt. Nikita @APPELLANT@Hash Shri Deepak Khamesara

Rajasthan High Court · (2018) 04 RAJ CK 0175

Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 13B

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High Courts11 Apr 2018Dismissed

Bharat Petroleum Corporation Ltd. @APPELLANT@Hash M/S P.C. Jat & Brothers

Rajasthan High Court · (2018) 04 RAJ CK 0174

Arbitration and Conciliation Act, 1996 — Section 11, 34, 37

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High Courts11 Apr 2018Dismissed

Suman @APPELLANT@Hash Gurcharan Singh

Rajasthan High Court · (2018) 04 RAJ CK 0173

Code of Criminal Procedure, 1973 — Section 397, 401Protection of Women from Domestic Violence Act, 2005 — Section 3, 12, 18, 19, 20, 22, 29Indian Penal Code, 1860 — Section 406, 498A

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High Courts11 Apr 2018Allowed

Rudra Kumar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0172

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High Courts11 Apr 2018Dismissed

Kalawati @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0171

Indian Penal Code, 1860 — Section 199, 200, 420, 465, 467, 468, 471Rajasthan Panchayati Raj Act, 1994 — Section 19, 19(gg), 38(4)

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High Courts11 Apr 2018Dismissed

Devendra Mittal @APPELLANT@Hash Deputy Commissioner of Income Tax

Rajasthan High Court · (2018) 04 RAJ CK 0170

Income Tax Act, 1961 — Section 2(29A), 2(29B), 2(42A), 2 (42B), 111A, 112, 260A

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High Courts11 Apr 2018Dismissed

Smt. Pooni Devi @APPELLANT@Hash Smt. Varsa

Rajasthan High Court · (2018) 04 RAJ CK 0169

Code of Civil Procedure, 1908 — Order 7 Rule 11Rajasthan High Court Rules, 1952 — Rule 134Constitution of India, 1950 — Article 226, 227

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High Courts11 Apr 2018Dismissed

State of Rajasthan @APPELLANT@Hash Farhad Banu

Rajasthan High Court · (2018) 04 RAJ CK 0168

Limitation Act, 1963 — Section 5

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High Courts11 Apr 2018Disposed Off

Laxmi Chand @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0167

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471

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High Courts11 Apr 2018Allowed

Madan Lal @APPELLANT@Hash Smt. Pushpa Devi

Rajasthan High Court · (2018) 04 RAJ CK 0166

Family Courts Act, 1984 — Section 19(4)Code of Criminal Procedure, 1973 — Section 125, 125(2), 354(6), 397, 401

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High Courts11 Apr 2018Disposed Off

M/s. Aman Granites Pvt. Ltd. @APPELLANT@Hash Union of India

Rajasthan High Court · (2018) 04 RAJ CK 0165

National Highways Act, 1956 — Section 3A, 3DRajasthan Land Revenue Act, 1956 — Section 22Constitution of India, 1950 — Article 300A

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High Courts11 Apr 2018Allowed

Smt. Nirmala @APPELLANT@Hash Mahendra & Mahendra Financial Services Ltd.

Rajasthan High Court · (2018) 04 RAJ CK 0164

Code of Criminal Procedure, 1973 — Section 320(9), 397, 401Negotiable Instruments Act, 1881 — Section 138, 142, 143, 147Constitution of India, 1950 — Article 136

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High Courts11 Apr 2018Dismissed

Kishan Singh Panwar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0163

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 171(G), 195, 196, 198, 200, 420, 465, 467, 468, 471, 472, 474, 476

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High Courts11 Apr 2018Partly Allowed

Atma Ram @APPELLANT@Hash Gajendra Kumar Joshi

Rajasthan High Court · (2018) 04 RAJ CK 0162

Rajasthan Rent Control Act, 2001 — Section 15, 21Rajasthan Stamp Act, 1998 — Section 39, 42Rajasthan Rent Control Act, 2001 — Section 21

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High Courts11 Apr 2018

Bhupesh Kumar And Ors @APPELLANT@Hash State Of Rajasthan Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0066

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High Courts11 Apr 2018Dismissed

Vikram Meena And Anr.@APPELLANT@Hash State Of Rajasthan Ors.

Rajasthan High Court · (2018) 04 RAJ CK 0065

Rajasthan Prevention of Anti-Social Activities Act, 2006 — Section 2(g), 3(1), 3(2), 13(1)Indian Penal Code, 1860 — Section 143, 147, 149, 283, 323, 324, 327, 332, 341, 353, 358, 365, 379, 380, 382, 395, 397 398, 427, 452, 457, 458, 461, 504, 511Code of Criminal Procedure, 1973 — Section 110, 151

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