High Courts20 Mar 2018Allowed
Rajasthan State Road Transport Corporation @APPELLANT@Hash Shri Dhuri Lal
Rajasthan High Court · (2018) 03 RAJ CK 0189
Code of Civil Procedure, 1908 — Section 9, 100
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 538 of 2,241
High Courts20 Mar 2018Allowed
Dr. Ajeet Bagra And Ors. @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 03 RAJ CK 0103
Constitution of India 1950 — Article 226
High Courts16 Mar 2018Disposed Off
State of Rajasthan @APPELLANT@Hash Dr. Rajshree Ranawat
Rajasthan High Court · (2018) 03 RAJ CK 0213
High Courts16 Mar 2018Dismissed
R.K. Industries @APPELLANT@Hash Maximus International General Trading LLC
Rajasthan High Court · (2018) 03 RAJ CK 0212
Arbitration and Conciliation Act, 1996 — Section 2(2), 34, 34(3), 44, 48, 48(3), 48(1)(e), 49,Arbitration and Conciliation (Amendment) Act, 2015 — Section 9, 27, 37(1)(a), 37(3)
High Courts16 Mar 2018Dismissed
Ladu Lal @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0211
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 201, 302, 460
High Courts16 Mar 2018Dismissed
Gajji @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0209
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 341Code of Criminal Procedure, 1973 — Section 161, 428
High Courts16 Mar 2018Disposed Off
Smt. Geeta Devi @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0205
High Courts16 Mar 2018Dismissed
Ratna Ram @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0204
Indian Penal Code, 1860 — Section 306, 380, 457Scheduled Castes And The Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015 — Section 3(1)(p), 3(2)(va)
High Courts16 Mar 2018Disposed Off
Smt. Sangeeta @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0203
High Courts16 Mar 2018Allowed
Deena, Deendayal, Shri Gore Lal @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0102
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 353, 395, 396, 399, 402Arms Act, 1959 — Section 3, 25Regional Development Australia Act — Section 11
High Courts16 Mar 2018Disposed Off
Ravindra Kumar Poswal And Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0101
High Courts16 Mar 2018Disposed Off
Deshraj Singh And Ors. @APPELLANT@Hash Man Singh
Rajasthan High Court · (2018) 03 RAJ CK 0100
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 341
High Courts16 Mar 2018Dismissed
M/s. Sanwaria Construction And Ors. @APPELLANT@Hash Union Of India
Rajasthan High Court · (2018) 03 RAJ CK 0099
Arbitration and Conciliation Act, 1996 — Section 10, 11
High Courts16 Mar 2018Dismissed
Rajasthan State Transport Corporation @APPELLANT@Hash Mohan Kanwar Wife Of Late Ugam Singh
Rajasthan High Court · (2018) 03 RAJ CK 0098
Limitation Act, 1963 — Section 5
High Courts16 Mar 2018Disposed Off
Dr. Jaiprakash And Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0097
Negotiable Instrument Act, 1881 — Section 138
High Courts16 Mar 2018Disposed Off
Commissioner Of Income Tax, Kota @APPELLANT@Hash Shri Brij Raj Singh (Sole Owner Of Estate Of Shri Bhim Singh, Kota)
Rajasthan High Court · (2018) 03 RAJ CK 0096
Limitation Act, 1963 — Section 5Constitution of India 1950 — Article 366, 366(22)
High Courts16 Mar 2018Disposed Off
Virendra Meena @APPELLANT@Hash State Of Rajasthan And Anr.
Rajasthan High Court · (2018) 03 RAJ CK 0095
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 353
High Courts15 Mar 2018Dismissed
Commissioner of Income Tax-Exemption @APPELLANT@Hash Dali Bai Sewa Sansthan
Rajasthan High Court · (2018) 03 RAJ CK 0208
Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 80G, 260AIncome Tax Rules, 1962 — Rule 17A
High Courts15 Mar 2018Disposed Off
Seema Meena @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0207
Constitution of India, 1950 — Article 226
High Courts15 Mar 2018Disposed Off
Shiwa Raj @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 03 RAJ CK 0206