High Courts10 May 2018Allowed
Praveen Rathore @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 05 RAJ CK 0115
Boarder Security Force (Seniority, Promotion and Superannuation of Officers) Rules, 1978 — Rule 3(3)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 518 of 2,241
High Courts10 May 2018Dismissed
State of Rajasthan @APPELLANT@Hash Om Prakash Purohit
Rajasthan High Court · (2018) 05 RAJ CK 0114
Prevention of Corruption Act, 1988 — Section 8, 10, 13(1)(D), 13(2)Indian Penal Code, 1860 — Section 120, 120B, 313, 409, 420
High Courts10 May 2018Allowed
Sohan Lal Kalal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0113
Code of Criminal Procedure, 1973 — Section 227, 228, 397, 401Prevention of Corruption Act, 1988 — Section 13(1)(c )(d), 13(2)Indian Penal Code, 1860 — Section 120B, 467, 468, 471
High Courts10 May 2018Disposed Off
Malu Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0112
Rajasthan Panchayati Raj Act, 1994 mdash; Section 102Rajasthan Panchayati Raj Rules, 1996 — Rule 258, 258(2), 258(3)
High Courts09 May 2018Allowed
Ashok Kumar Jain @APPELLANT@Hash Rajasthan Public Service Commission
Rajasthan High Court · (2018) 05 RAJ CK 0216
High Courts09 May 2018Allowed
Banwari Lal @APPELLANT@Hash Mohammad Ayub
Rajasthan High Court · (2018) 05 RAJ CK 0215
High Courts09 May 2018
Seema Kumari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0214
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363
High Courts09 May 2018Dismissed
Emmanuel Orphanage Society @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0213
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 41, 41(9), 42, 54, 92, 93, 94, 95, 96, 97, 107Constitution of India, 1950 — Article 15, 39E, 39F, 45, 47
High Courts09 May 2018Disposed Off
Dharam Pal Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0212
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 13(1)(c)(d)(ii)Indian Penal Code, 1860 — Section 120B, 420Indian Stamp Act, 1899 — Section 22A
High Courts09 May 2018Allowed
Lrs Of Indra Kumar Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0111
High Courts09 May 2018Dismissed
Union Of India @APPELLANT@Hash Rajendra Prasad Katara
Rajasthan High Court · (2018) 05 RAJ CK 0110
High Courts09 May 2018Disposed Off
Karan Singh Labana @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0109
High Courts09 May 2018Allowed
Kesha Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0108
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 307, 326, 447
High Courts09 May 2018Allowed
Karan Singh @APPELLANT@Hash Manu Bal Sikshan Sansthan
Rajasthan High Court · (2018) 05 RAJ CK 0107
Rajasthan Tenancy Act, 1955 — Section 92A, 207Rajasthan Cooperative Societies Act, 2001 — Section 58, 117
High Courts09 May 2018Allowed
Mangi Lal @APPELLANT@Hash Judge, Labour Court Cum Industrial Tribunal
Rajasthan High Court · (2018) 05 RAJ CK 0106
Industrial Disputes Act, 1947 — Section 2(j)
High Courts09 May 2018Disposed Off
M/S Maharani Art Emporium @APPELLANT@Hash Income Tax Officer Ward-1(3) Jodhpur
Rajasthan High Court · (2018) 05 RAJ CK 0105
High Courts09 May 2018Allowed
Anna Ram Hingad @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0104
High Courts09 May 2018Allowed
Ranveer Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0103
Code of Criminal Procedure, 1973 — Section 468, 482Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts09 May 2018Allowed
Laxman Singh Deora @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0102
Rajasthan Panchayati Raj (Second Amendment) Rules, 2016 — Rule 258(3)
High Courts09 May 2018Allowed
Ram Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0101
Constitution of India, 1950 — Article 226