High Courts07 May 2018Dismissed
Omprakash @APPELLANT@Hash Indian Oil Corporation Limited
Rajasthan High Court · (2018) 05 RAJ CK 0087
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 520 of 2,241
High Courts07 May 2018
Zaiba @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0086
High Courts07 May 2018Dismissed
Shanu And Anr Vs Sultan Khan, Jammu, Jhamman And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0042
Code of Civil Procedure, 1908 — Section 96, Order 7 Rule 11
High Courts07 May 2018Allowed
Ravindra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0041
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 420
High Courts07 May 2018Allowed
Imran Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0040
Indian Penal Code, 1860 — Section 149, 302Code of Criminal Procedure, 1973 — Section 161
High Courts05 May 2018Allowed
Sushila Kumari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0085
High Courts05 May 2018Allowed
Smt. Pushpa Jindal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0084
Code of Criminal Procedure, 1973 — Section 427, 482Negotiable Instruments Act, 1881 — Section 138
High Courts05 May 2018Dismissed
Mohd. Iqbal, Habib @APPELLANT@Hash Shamshudeen
Rajasthan High Court · (2018) 05 RAJ CK 0083
Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts05 May 2018Allowed
Anil, Leelu @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0082
Code of Criminal Procedure, 1973 — Section 427, 482Indian Penal Code, 1860 — Section 380, 457
High Courts05 May 2018Allowed
Bhawani Singh, Bhau, Rajendra Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0081
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 323, 427, 452
High Courts05 May 2018Disposed Off
Ms. Khushbu Kumawat @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 05 RAJ CK 0080
High Courts05 May 2018Allowed
Ajay Rinwa @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0079
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 166, 420, 467, 468, 471, 477A
High Courts05 May 2018Disposed Off
Ramnarayan Choudhary @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0078
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 166, 420, 467, 468, 471, 477A
High Courts05 May 2018Allowed
Kulvindra Singh, Kala Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0077
Indian Penal Code, 1860 — Section 302, 34, 449Arms Act, 1959 — Section 3, 25Code of Criminal Procedure, 1973 — Section 161, 193, 437A
High Courts05 May 2018Allowed
Bimlesh Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0039
High Courts05 May 2018Dismissed
Director General And Secretary Jawahar Kala Kendra Vs Rajeev Singh Rathore
Rajasthan High Court · (2018) 05 RAJ CK 0038
Rajasthan High Court Rules, 1952 — Section 134Constitution of India, 1950 — Article 225, 309
High Courts05 May 2018Dismissed
Manisha Sankhla, And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0036
High Courts05 May 2018Disposed Off
Dr. Pradeep Jain Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0035
High Courts04 May 2018Allowed
Kailash Chandra @APPELLANT@Hash Smt. Laxmi
Rajasthan High Court · (2018) 05 RAJ CK 0075
Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts04 May 2018
Shankar Singh Chundawat @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0074
Rajasthan Home Guards Rules, 1962 — Rule 3, 8