High Courts15 May 2018Dismissed
State of Rajasthan @APPELLANT@Hash Smt. Kanta Saharan
Rajasthan High Court · (2018) 05 RAJ CK 0139
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 141, Order 47 Rule 1, Order 48 Rule 1
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 516 of 2,241
High Courts15 May 2018Disposed Off
Indian Oil Corporation Ltd. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0138
Constitution of India, 1950 — Article 33(a)(iii), 226
High Courts15 May 2018Allowed
Smt. Usa Kiran Sen @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0137
Hindu Marriage Act, 1872 — Section 13Indian Penal Code, 1860 — Section 109, 120B, 147, 148, 304B, 494, 498A
High Courts15 May 2018Allowed
Vijay Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0136
Prevention of Corruption Act, 1988 — Section 7, 11, 13(1)(d), 13(2), 20Indian Penal Code, 1860 — Section 109, 120B, 384Code of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts14 May 2018Disposed Off
Bhagwan Sahay Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0234
Code of Criminal Procedure, 1973 — Section 311, 482Negotiable Instruments Act, 1881 — Section 138
High Courts14 May 2018Allowed
Smt. Sita @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0233
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420
High Courts14 May 2018Allowed
Arsh Garg, Jaiky @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0232
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 406, 498AHindu Marriage Act, 1872 — Section 13B
High Courts14 May 2018Allowed
Shashi Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0231
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)( c), 25
High Courts14 May 2018Allowed
Mukesh Kumar Goyal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0230
Indian Penal Code, 1860 — Section 409, 420
High Courts14 May 2018Allowed
Vijay Julka @APPELLANT@Hash Samriddhi Mega Structures Limited
Rajasthan High Court · (2018) 05 RAJ CK 0229
Companies Act, 1956 — Section 108, 111, 111A, 235, 283(1)(g), 397, 398
High Courts14 May 2018Dismissed
Jetha Ram Inaniya @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0134
Constitution of India, 1950 — Article 226
High Courts14 May 2018Dismissed
Dr. Chandra Prakash Jain @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0133
Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Section 16
High Courts14 May 2018Allowed
Vijay Kumar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0132
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 449, 302
High Courts14 May 2018Disposed Off
Sewa Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0130
Land Acquisition Act, 1894 — Section 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24
High Courts14 May 2018Dismissed
State of Rajasthan @APPELLANT@Hash Rajasthan Judicial Employees Association
Rajasthan High Court · (2018) 05 RAJ CK 0129
Rajasthan High Court Rules 1952 — Rule 134Constitution of India, 1950 — Article 141, 229
High Courts14 May 2018Disposed Off
Kapil Patidar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0128
Code of Civil Procedure, 1908 — Order 41 Rule 27Constitution of India, 1950 — Article 226
High Courts14 May 2018Dismissed
State of Rajasthan @APPELLANT@Hash Nvuoco Vistas Corporation Limited
Rajasthan High Court · (2018) 05 RAJ CK 0127
Indian Stamp Act, 1899 — Section 2, 2(10), 6Rajasthan Stamps Law (Adaptation) Act, 1952 — Section 2, 3(vi), 47A, 47A(1), 47A(2), 47D
High Courts11 May 2018Allowed
Bhanwar Singh Meena And Ors. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0228
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 336, 341, 384, 427
High Courts11 May 2018Allowed
Om Prakash, Prakash @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0227
Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 12(1), 101Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 332, 435, 336, 353, 395, 427Prevention of Damage to Public Property Act 1984 — Section 3, 5
High Courts11 May 2018Allowed
Prakash @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0226
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379Provisions of Mines and Minerals (Development & Regulation) Act, 1957 — Section 21