High Courts11 May 2018
Shri Sant Jaikara Baba Alias Ramdas Parwal @APPELLANT@Hash M/s Subh Laxmi Taxtile
Rajasthan High Court · (2018) 05 RAJ CK 0225
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 517 of 2,241
High Courts11 May 2018Dismissed
Managing Committee @APPELLANT@Hash Shri Rajhans Upadhyay
Rajasthan High Court · (2018) 05 RAJ CK 0224
Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993 — Rule 12Code of Civil Procedure, 1908 — Order 8 Rule 5
High Courts11 May 2018Dismissed
Shri Narayan @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0223
Indian Penal Code, 1860 — Section 406, 498ACode of Criminal Procedure, 1973 — Section 313
High Courts11 May 2018Dismissed
Pr. Commissioner of Income Tax-I @APPELLANT@Hash Shri Prakash Chand Modi
Rajasthan High Court · (2018) 05 RAJ CK 0126
High Courts11 May 2018Dismissed
Shyamsunder @APPELLANT@Hash Smt. Jyoti
Rajasthan High Court · (2018) 05 RAJ CK 0125
Hindu Marriage Act, 1955 — Section 9, 13, 13(1A)(ii)Constitution of India, 1950 — Article 142
High Courts11 May 2018Disposed Off
Madan Lal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0124
Mines and Mineral (Development & Regulation) Act, 1957 — Section 15Limitation Act, 1963 — Section 5, 18Rajasthan Minor Mineral Concession Rules, 2017 — Rule 63, 63(4)
High Courts10 May 2018Allowed
Ramesh Kumar Pahadiya @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0222
Indian Penal Code, 1860 — Section 120B, 200, 417, 467, 468, 471
High Courts10 May 2018Disposed Off
Dr.Sheetal Nepalia @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0221
High Courts10 May 2018Allowed
Smt. Rajiya @APPELLANT@Hash Hari Ram
Rajasthan High Court · (2018) 05 RAJ CK 0220
Motor Vehicles Act, 1988 — Section 166
High Courts10 May 2018Dismissed
Suresh Chand @APPELLANT@Hash Balwantsingh
Rajasthan High Court · (2018) 05 RAJ CK 0219
Code of Civil Procedure, 1908 — Order 11 Rule 12, Order 11 Rule 14Constitution of India, 1950 — Article 226, 227
High Courts10 May 2018Allowed
Smt. Sharda Sharma @APPELLANT@Hash Banwari Lal Agrawal
Rajasthan High Court · (2018) 05 RAJ CK 0218
Rajasthan Rent Control Act, 2001 — Section 9Constitution of India, 1950 — Article 136, 226, 227
High Courts10 May 2018Disposed Off
M/s. Rajasthan Medical Services Corporation @APPELLANT@Hash M/s. Shivek Labs Limited
Rajasthan High Court · (2018) 05 RAJ CK 0217
Arbitration and Conciliation Act, 1966 — Section 11, 11(6), 19(1), 19(3), 28(3), 28(1)(a), 31, 31(3), 34, 34(2)(ii), 34(2)(b), 34(2)(a)(v), 34(a)(iv), 37Contract Act, 1872 — Section 73
High Courts10 May 2018Dismissed
National Seeds Corporation Ltd @APPELLANT@Hash Satendra Kumar Sheoran
Rajasthan High Court · (2018) 05 RAJ CK 0123
High Courts10 May 2018Allowed
Kana Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0122
Indian Penal Code, 1860 — Section 304B, 306, 437A, 498A
High Courts10 May 2018Disposed Off
Ravi Sogra @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0121
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts10 May 2018Allowed
Manphool @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 05 RAJ CK 0120
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 15(c ), 29, 37(1)(b), 50, 67
High Courts10 May 2018Allowed
Pura Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0119
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts10 May 2018Dismissed
Jitender Singh Khurana @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0118
High Courts10 May 2018Dismissed
Dr. Ramakant Dixit @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0117
Rajasthan Civil Services (Pension) Rules, 1996 — Section 7, 7(2)(b)(i), 7(3), 7(6), 89
High Courts10 May 2018Dismissed
State of Rajasthan @APPELLANT@Hash Mohan Ram, Mani Ram
Rajasthan High Court · (2018) 05 RAJ CK 0116
Rajasthan Tenancy Act, 1955 — Section 15A, 232