High Courts25 Jun 1963
State Vs Usman Gani
Rajasthan High Court · (1964) CriLJ 254 : (1963) RLW 468
Penal Code, 1860 (IPC) — Section 323, 332, 353
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,334 of 2,400
High Courts28 May 1963Dismissed
Swaroop Ram Vs The State
Rajasthan High Court · AIR 1963 Raj 233 : (1963) CriLJ 527 : (1963) RLW 434
Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 20Rajasthan Municipalities Act, 1959 — Section 67Rajasthan Town Municipalities Act, 1951 — Section 23
High Courts22 May 1963
Swaroop Ram Vs The State
Rajasthan High Court · (1963) 05 RAJ CK 0006
Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts21 May 1963Dismissed
Brij Sunder Sharma Vs Shri Ram Dutt and Others
Rajasthan High Court · AIR 1964 Raj 99 : (1964) RLW 98
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 100(1), 21, 22, 23, 24
High Courts10 May 1963Dismissed
Sunder Lal Chechani Vs Sampat Lal
Rajasthan High Court · AIR 1963 Raj 226 : (1963) RLW 582
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Representation of the People Act, 1951 — Section 33, 33(3), 36, 36(4), 7
High Courts08 May 1963Dismissed
Ramnarain and Another Vs Kishorelal
Rajasthan High Court · AIR 1964 Raj 79 : (1963) RLW 459
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Transfer of Property Act, 1882 — Section 106
High Courts07 May 1963Allowed
Shivratan G. Mohatta, a firm Vs Sales Tax Officer, Jodhpur and Another
Rajasthan High Court · AIR 1964 Raj 5 : (1964) 15 STC 966
Constitution of India, 1950 — Article 226, 286(1)Rajasthan Sales Tax Act, 1954 — Section 13(1), 2, 3
High Courts07 May 1963Allowed
Krishna Kumar Vs Krishna Gopal
Rajasthan High Court · AIR 1964 Raj 21 : (1963) RLW 524
Representation of the People Act, 1951 — Section 100(1), 100(2), 123, 123(5), 83(1)
High Courts30 Apr 1963Dismissed
Ram Narain Vs Lt. Col. Hari Singh and Another
Rajasthan High Court · AIR 1964 Raj 76 : (1963) RLW 430
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(3)Contract Act, 1872 — Section 127, 128
High Courts29 Apr 1963Allowed
Prabhu Dayal Vs Girraj Kishore and Another
Rajasthan High Court · AIR 1963 Raj 225 : (1963) RLW 463
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts18 Apr 1963Allowed
Govind Ram Vs Abdul Wahab
Rajasthan High Court · AIR 1963 Raj 234
Evidence Act, 1872 — Section 3, 67, 79Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)Registration Act, 1908 — Section 60(2)
High Courts18 Apr 1963Dismissed
Suraj Bahadur Vs Mahadeo
Rajasthan High Court · AIR 1963 Raj 241 : (1963) RLW 241
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, 100Partnership Act, 1932 — Section 44Registration Act, 1908 — Section 17(1), 2(6), 28, 5
High Courts16 Apr 1963Allowed
Ramla Vs Gyarsa
Rajasthan High Court · AIR 1964 Raj 69 : (1963) RLW 403
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts15 Apr 1963Allowed
Dah Chand Vs Dadamchand
Rajasthan High Court · AIR 1963 Raj 209 : (1963) RLW 355
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85Evidence Act, 1872 — Section 116
High Courts12 Apr 1963Dismissed
Kartar Singh Vs Bogasingh and Others
Rajasthan High Court · AIR 1963 Raj 211 : (1963) RLW 411
Limitation Act, 1908 — Article 44
High Courts11 Apr 1963Dismissed
Ladu Ram Vs Kalyan Sahai and Another
Rajasthan High Court · AIR 1963 Raj 195 : (1963) RLW 336
High Courts10 Apr 1963Allowed
Prem Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1964 Raj 75
Constitution of India, 1950 — Article 19(1), 226, 31
High Courts05 Apr 1963
Karan Raj and Another Vs Chunnilal and Others
Rajasthan High Court · AIR 1964 Raj 72 : (1963) RLW 351
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 34Evidence Act, 1872 — Section 101 , 102, 103Limitation Act, 1908 — Article 66
High Courts20 Mar 1963Allowed
Surja Ram Vs The State
Rajasthan High Court · AIR 1963 Raj 202 : (1963) CriLJ 396
Criminal Procedure Code, 1898 (CrPC) — Section 35, 397, 402Penal Code, 1860 (IPC) — Section 302, 307, 309
High Courts20 Mar 1963
Jaiwant Rao Vs State of Rajasthan
Rajasthan High Court · AIR 1963 Raj 203 : (1963) RLW 374
Constitution of India, 1950 — Article 309, 311Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16