COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,335 of 2,400

High Courts19 Mar 1963Allowed

Moolchand and Another Vs Maharaj Kumar Jai Singh

Rajasthan High Court · AIR 1963 Raj 219 : (1963) RLW 444

Constitution of India, 1950 — Article 329General Clauses Act, 1897 — Section 13Representation of the People Act, 1951 — Section 80, 81, 82, 90(3)

High Courts16 Mar 1963Allowed

Motilal and Another Vs Jaswant Singh and Others

Rajasthan High Court · AIR 1964 Raj 11 : (1963) RLW 320

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 53A

High Courts12 Mar 1963Dismissed

Smt. Rita Mazumdar Vs University of Rajasthan and Another

Rajasthan High Court · AIR 1964 Raj 64 : (1963) RLW 408

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226

High Courts12 Mar 1963

Verma Motors and Others Vs Labour Commissioner and Others

Rajasthan High Court · (1963) 2 LLJ 43

Minimum Wages Act, 1948 — Section 20, 3, 5

High Courts08 Mar 1963

Bijey Cotton Mills Ltd. and Others Vs Rashtriya Mill Mazdoor Sangh and Others

Rajasthan High Court · (1963) 2 LLJ 47

Industrial Disputes Act, 1947 — Section 10, 25F, 25FFF, 25P, 3

High Courts07 Mar 1963

AMAR SINGH Vs ADDITIONAL COMMISSIONER OF AGRICULTURAL Income Tax, RAJASTHAN.

Rajasthan High Court · (1964) 52 ITR 876 : (1963) RLW 348

Constitution of India, 1950 — Article 13, 14Contract Act, 1872 — Section 182

High Courts21 Feb 1963

Narain and Another Vs Cantonment Board, Nasirabad

Rajasthan High Court · AIR 1963 Raj 190 : (1963) RLW 258

Cantonments Act, 1924 — Section 60Rajasthan Motor Vehicles Taxation Act, 1951 — Section 21

High Courts21 Feb 1963Allowed

Ramesh Chandra Vs Chopasni Ice Aerated Water and Oil Mills Ltd., Jodhpur and Others

Rajasthan High Court · AIR 1963 Raj 187 : (1963) RLW 299

Companies Act, 1956 — Section 536, 536(2)

High Courts18 Feb 1963

MUKAT BEHARILAL BHARGAVA Vs COMMISSIONER OF Income Tax, DELHI.

Rajasthan High Court · (1964) 53 ITR 613 : (1963) RLW 240

Income Tax Act, 1961 — Section 66

High Courts04 Feb 1963Allowed

Ram Prasad Vs Kaluram

Rajasthan High Court · AIR 1964 Raj 38 : (1963) RLW 175

Provincial Small Cause Courts Act, 1887 — Article 33, 35

High Courts01 Feb 1963Dismissed

Ajablal Vs Devilal and Another

Rajasthan High Court · AIR 1964 Raj 71 : (1963) RLW 302

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100, 11

High Courts30 Jan 1963Dismissed

Pooranchand and Others Vs Shriram and Others

Rajasthan High Court · AIR 1963 Raj 245

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 34 Rule 5Limitation Act, 1908 — Article 181

High Courts30 Jan 1963Allowed

Anopchand Vs Misrilal and Others

Rajasthan High Court · AIR 1963 Raj 184 : (1963) RLW 268

Easements Act, 1882 — Section 7

High Courts29 Jan 1963Allowed

Smt. Leela Vs Dr. Rao Anand Singh and Another

Rajasthan High Court · AIR 1963 Raj 178 : (1963) RLW 390

Hindu Marriage Act, 1955 — Section 13(2), 23(1)

High Courts29 Jan 1963Allowed

Dhan Singh Yadav and Another Vs Badri Prasad

Rajasthan High Court · AIR 1963 Raj 198 : (1963) RLW 304

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 41 Rule 1, Order 7 Rule 7, Order 8 Rule 8Contract Act, 1872 — Section 17, 72, 73, 73(3)

High Courts22 Jan 1963Dismissed

The Management of the Railway Employees' Co-operative Credit Society Ltd., Jodhpur Vs The Industrial Tribunal, Rajasthan, Jaipur and Others

Rajasthan High Court · AIR 1964 Raj 4 : (1963) 1 LLJ 388

Industrial Disputes Act, 1947 — Section 36, 36(1)

High Courts11 Jan 1963Allowed

Gordhan Vs Azimkhan and Another

Rajasthan High Court · AIR 1963 Raj 224 : (1963) RLW 254

Civil Procedure Code, 1908 (CPC) — Section 63, 63(1)Rajasthan Civil Courts Ordinance, 1950 — Section 19(1), 30

High Courts03 Jan 1963

Educational and Civil List Reserve Fund No. I, Udaipur and Others Vs Commissioner of Income Tax, Delhi and Rajasthan, New Delhi

Rajasthan High Court · AIR 1964 Raj 59 : (1964) 51 ITR 112 : (1963) RLW 383

Income Tax Act, 1922 — Section 66

High Courts03 Jan 1963

Bal Krishna Vs District Traffic Superintendent, Western Railway (by Divisional Personnel Officer) and Others

Rajasthan High Court · (1963) 2 LLJ 187 : (1963) RLW 236

Civil Procedure Code, 1908 (CPC) — Section 60Payment of Wages Act, 1936 — Section 1, 15, 17, 2

High Courts21 Dec 1962Allowed

Divisional Personnel Officer, Western Railway, Ajmer Vs Brijkishore Khanna and Others

Rajasthan High Court · AIR 1964 Raj 66 : (1963) RLW 557

Payment of Wages Act, 1936 — Section 15