High Courts16 Sept 1963Dismissed
Ghansilal Vs Smt. Bhuridevi
Rajasthan High Court · AIR 1964 Raj 39 : (1964) RLW 196
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 3
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,333 of 2,400
High Courts13 Sept 1963
Munsif Ali and Others Vs Ayub Khan and Another
Rajasthan High Court · AIR 1964 Raj 183 : (1964) CriLJ 342 : (1963) RLW 616
Criminal Procedure Code, 1898 (CrPC) — Section 203, 253, 253(1), 259, 436
High Courts13 Sept 1963Dismissed
Union of India (UOI) Vs Firm Ramdas Amritlal Pali
Rajasthan High Court · AIR 1965 Raj 127 : (1963) RLW 598
Railways Act, 1890 — Section 77
High Courts02 Sept 1963Dismissed
Kalu Ram Vs Shambhoo Singh and Another
Rajasthan High Court · AIR 1964 Raj 84 : (1964) RLW 19
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 69(2), Order 21 Rule 83, Order 21 Rule 90
High Courts23 Aug 1963Dismissed
Ram Gopal Vs Bhikam Chand and Others
Rajasthan High Court · AIR 1964 Raj 229 : (1963) RLW 617
Partition Act, 1893 — Section 2, 3, 3(1), 6
High Courts19 Aug 1963Dismissed
Jain Brothers and Company, Bundi Vs The State of Rajasthan
Rajasthan High Court · AIR 1964 Raj 17
Limitation Act, 1908 — Article 120, 62
High Courts10 Aug 1963Allowed
Narpat Raj Vs Babulal and Others
Rajasthan High Court · AIR 1964 Raj 92 : (1964) RLW 457
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 7, 47
High Courts08 Aug 1963Dismissed
Anantmal and Others Vs Lala and Others
Rajasthan High Court · AIR 1964 Raj 88 : (1963) RLW 627
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 116
High Courts07 Aug 1963
Ram Niranjan Kajaria Vs The State of Rajasthan
Rajasthan High Court · (1964) CriLJ 614
Penal Code, 1860 (IPC) — Section 114, 401, 405, 406, 408
High Courts31 Jul 1963
Municipal Council Vs Rama and Another
Rajasthan High Court · AIR 1965 Raj 107 : (1965) CriLJ 599 : (1965) RLW 48
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts31 Jul 1963Dismissed
Prabhati and Others Vs State
Rajasthan High Court · (1966) CriLJ 1332
Evidence Act, 1872 — Section 27, 9
High Courts26 Jul 1963Allowed
Nannah Vs Union of India (UOI)
Rajasthan High Court · AIR 1964 Raj 40 : (1963) RLW 536
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts26 Jul 1963Allowed
Devisingh and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1964 Raj 36 : (1964) CriLJ 359 : (1963) RLW 642
Criminal Procedure Code, 1898 (CrPC) — Section 79, 83, 84, 85, 86
High Courts25 Jul 1963Allowed
Dhonkal Vs Rugha and Another
Rajasthan High Court · AIR 1964 Raj 55 : (1963) RLW 477
Ajmer Laws Regulations, 1877 — Section 9Constitution of India, 1950 — Article 19(1)
High Courts25 Jul 1963Allowed
Indersingh and Another Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1964 Raj 48 : (1963) RLW 470
Administration of Evacuee Property (Central) Rules, 1950 — Rule 22Administration of Evacuee Property Act, 1950 — Section 2, 46Transfer of Property Act, 1882 — Section 55(6)
High Courts24 Jul 1963
Jandas and Others Vs Indermal and Others
Rajasthan High Court · AIR 1964 Raj 58
Limitation Act, 1908 — Article 85
High Courts23 Jul 1963
Nawalmal and Others Vs Sagarmal and Others
Rajasthan High Court · AIR 1964 Raj 122 : (1963) RLW 597
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts22 Jul 1963Allowed
Mst. Chhotki Vs Chandra Prakash
Rajasthan High Court · AIR 1964 Raj 32 : (1963) RLW 510
Succession Act, 1925 — Section 214
High Courts18 Jul 1963Dismissed
Uttamchand Vs Mohandas
Rajasthan High Court · AIR 1964 Raj 50 : (1963) RLW 491
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2, 100Contract Act, 1872 — Section 65Partnership Act, 1932 — Section 30
High Courts15 Jul 1963Allowed
Ranamal Vs Firm Bachraj Chuni Ram and Others
Rajasthan High Court · AIR 1964 Raj 1 : (1963) RLW 473
Civil Procedure Code, 1908 (CPC) — Section 145, 47