High Courts17 Jan 1964Dismissed
Gopi Kisan Vs Ramu and Another
Rajasthan High Court · AIR 1964 Raj 147 : (1964) RLW 155
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,332 of 2,400
High Courts08 Jan 1964
Vastulal Pareek Vs Pareek Commercial Bank Ltd.
Rajasthan High Court · AIR 1964 Raj 202 : (1964) RLW 235
Banking Companies Act, 1949 — Section 45B, 45TCourt Fees Act, 1870 — Article 1 , 11
High Courts07 Jan 1964Allowed
Kishan Gopal and Others Vs Suraj Mal and Others
Rajasthan High Court · AIR 1964 Raj 218 : (1964) RLW 161
Provincial Insolvency Act, 1920 — Section 2(1), 7
High Courts06 Jan 1964Allowed
Smt. Kalawati Bai Vs Shitaldas and Another
Rajasthan High Court · AIR 1964 Raj 220
Ajmer Courts Regulation, 1926 — Section 15Limitation Act, 1908 — Article 152
High Courts16 Dec 1963Dismissed
Thakar Lal Vs Nathulal and Others
Rajasthan High Court · AIR 1964 Raj 140 : (1964) RLW 178
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 93, 144, 151, 47Contract Act, 1872 — Section 65Limitation Act, 1963 — Article 62
High Courts09 Dec 1963Dismissed
Gulabchand Palliwal Vs Govind Sahai and Others
Rajasthan High Court · AIR 1964 Raj 155 : (1964) RLW 141
Representation of the People Act, 1951 — Section 140, 141, 36, 36(8), 37
High Courts06 Dec 1963Allowed
Ramjilal Vs Board of Revenue and Another
Rajasthan High Court · AIR 1964 Raj 114 : (1964) RLW 55
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3)Constitution of India, 1950 — Article 226
High Courts06 Dec 1963Dismissed
Ghanshyamdas Vs Gambhir Mal and Others
Rajasthan High Court · AIR 1965 Raj 155 : (1964) RLW 59
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 57, Order 21 Rule 66Limitation Act, 1908 — Article 182(5)
High Courts22 Nov 1963Allowed
Badri Prasad Vs Satish Kumar Sharma
Rajasthan High Court · AIR 1964 Raj 184
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 114Representation of the People Act, 1951 — Section 123(4)
High Courts21 Nov 1963Dismissed
The Jaipur Udyog Ltd. and Another Vs Commissioner of Income Tax and Others
Rajasthan High Court · AIR 1965 Raj 162 : (1965) RLW 188
Constitution of India, 1950 — Article 226, 295, 295(1), 372Income Tax Act, 1922 — Section 13
High Courts19 Nov 1963Allowed
Bishambhar Dayal Vs Moolchand and Others
Rajasthan High Court · AIR 1964 Raj 179 : (1964) RLW 45
Specific Relief Act, 1877 — Section 54
High Courts18 Nov 1963Dismissed
Ramanlal Chunnilal Vs Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1964 Raj 177 : (1964) RLW 106
Motor Vehicles Act, 1939 — Section 57, 57(7), 57(8), 64
High Courts25 Oct 1963Dismissed
Jaikishan Vs Collector, Ganganagar and Others
Rajasthan High Court · AIR 1964 Raj 112 : (1964) RLW 28
Rajasthan Panchayat Act, 1953 — Section 27C(6), 9(3)
High Courts21 Oct 1963
Mohan Dass Vs Regional Director, Employee's State Insurance Corporation
Rajasthan High Court · (1964) CriLJ 612 : (1963) RLW 591
Employees State Insurance Act, 1948 — Section 15, 2, 4, 5, 75
High Courts09 Oct 1963
COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN Vs GOTAN LIME SYNDICATE.
Rajasthan High Court · (1964) 51 ITR 533 : (1964) RLW 365
Income Tax Act, 1922 — Section 10(2)(XV), 66(1)
High Courts04 Oct 1963Allowed
Munna Lal Vs State
Rajasthan High Court · AIR 1964 Raj 118
Criminal Procedure Code, 1898 (CrPC) — Section 177, 180, 181(3), 183
High Courts03 Oct 1963Allowed
Roshanlal Vs Baboo Lal and Others
Rajasthan High Court · AIR 1964 Raj 120
Transfer of Property Act, 1882 — Section 111
High Courts23 Sept 1963Dismissed
Shiv Ram Vs Shiv Charan Singh
Rajasthan High Court · AIR 1964 Raj 126
Civil Procedure Code, 1908 (CPC) — Section 107Constitution of India, 1950 — Article 173, 324, 326Evidence Act, 1872 — Section 145, 18, 32(5), 35
High Courts20 Sept 1963Allowed
Dhannalal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1964 Raj 106 : (1964) RLW 203
Constitution of India, 1950 — Article 14, 276(2)Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 6A
High Courts20 Sept 1963Dismissed
Ratanlal and Others Vs State
Rajasthan High Court · AIR 1964 Raj 123 : (1964) CriLJ 702 : (1963) RLW 634
Prevention of Food Adulteration Act, 1954 — Section 2, 20, 20(1)Rajasthan Municipalities Act, 1959 — Section 78