Criminal Procedure Code, 1898 (CrPC) — Section 33Penal Code, 1860 (IPC) — Section 41, 42, 64Rajasthan Municipalities Act, 1959 — Section 170, 170(1), 170(11), 170(6), 170(7)

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High Courts01 May 1964Allowed

Sridhar Singh Vs The State

Rajasthan High Court · AIR 1965 Raj 20 : (1965) CriLJ 216

Stamp Act, 1899 — Article 4

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High Courts29 Apr 1964

SETH PUSHALAL MANSINGHKA PRIVATE LTD. Vs COMMISSIONER OF Income Tax, RAJASTHAN.

Rajasthan High Court · (1967) 63 ITR 109 : (1964) RLW 450

Sales of Goods Act, 1930 — Section 18, 19, 20, 21, 22

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High Courts28 Apr 1964Dismissed

Hamara Radio and General Industries Ltd. Co., Delhi Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1964 Raj 205 : (1964) RLW 313

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 245, 265, 295Contract Act, 1872 — Section 23, 56

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High Courts16 Apr 1964Allowed

Modern Transport Co., Kota Vs State Transport Authority, Jaipur and Others

Rajasthan High Court · AIR 1964 Raj 275

Motor Vehicles Act, 1939 — Section 64A

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High Courts15 Apr 1964Allowed

Abdul Rehman Vs State

Rajasthan High Court · AIR 1965 Raj 1 : (1965) CriLJ 78 : (1964) RLW 273

Criminal Procedure Code, 1898 (CrPC) — Section 499(1)

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High Courts08 Apr 1964Allowed

Mst. Tulsi Bai Vs Chunilal and Another

Rajasthan High Court · AIR 1964 Raj 243 : (1964) RLW 253

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1A

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High Courts31 Mar 1964

Chandra Stores, Ajmer Vs Cloth Merchants Association, Ajmer

Rajasthan High Court · AIR 1964 Raj 197 : (1964) RLW 290

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 41 Rule 17, Order 41 Rule 19, Order 5 Rule 1(2)

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High Courts31 Mar 1964Dismissed

Pukhraj Vs Ummaidram and Others

Rajasthan High Court · AIR 1964 Raj 174 : (1964) CriLJ 339 : (1964) RLW 238

Criminal Procedure Code, 1898 (CrPC) — Section 197, 4Penal Code, 1860 (IPC) — Section 21Rajasthan Panchayat Act, 1953 — Section 17, 78

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High Courts30 Mar 1964Dismissed

Mahboob Khan and Others Vs Hakim Abdul Rahim

Rajasthan High Court · AIR 1964 Raj 250 : (1964) RLW 302

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 16, 16(3), 19A

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High Courts30 Mar 1964

Ram Singh Vs Jethanand Wadhumal and Co.

Rajasthan High Court · AIR 1964 Raj 232 : (1964) RLW 362

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100 , 101Contract Act, 1872 — Section 65

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High Courts25 Mar 1964Allowed

Gotan Lime Syndicate, Gotan Vs The Commissioner of Income Tax, Delhi, Rajasthan, New Delhi

Rajasthan High Court · AIR 1964 Raj 277 : (1965) 58 ITR 351

Constitution of India, 1950 — Article 133(1)Income Tax (Amendment) Act, 1961 — Section 256Income Tax Act, 1922 — Section 10(2), 66, 66A(2)

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