COURT ARCHIVE

Rajasthan High Court judgments

47,996 judgments · page 2,329 of 2,400

High Courts10 Sept 1964Partly Allowed

Jiwa Ram Vs The State

Rajasthan High Court · AIR 1965 Raj 32 : (1965) CriLJ 219 : (1964) RLW 554

Criminal Procedure Code, 1898 (CrPC) — Section 286Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 300, 302, 304

High Courts07 Sept 1964Dismissed

The State Vs Babulal

Rajasthan High Court · AIR 1965 Raj 90 : (1965) CriLJ 483 : (1964) RLW 606

Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 163, 32(5), 45Penal Code, 1860 (IPC) — Section 361, 363

High Courts02 Sept 1964

Col. Sardar C.S. Angre Vs The State and Another

Rajasthan High Court · AIR 1965 Raj 65 : (1965) CriLJ 333

Factories Act, 1948 — Section 106, 2, 6, 92Rajasthan Factories Rules — Rule 4

High Courts02 Sept 1964Allowed

Bhanwari Lal Vs Shyamlal and Others

Rajasthan High Court · AIR 1965 Raj 42 : (1964) RLW 560

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90, 11

High Courts31 Aug 1964Allowed

Surajmal Roopchand and Co. Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1967 Raj 104 : (1967) CriLJ 809 : (1965) RLW 429

Constitution of India, 1950 — Article 226, 254(1), 301Defence of India Rules, 1962 — Rule 125, 125(2), 125(3), 141(1), 141(2)

High Courts28 Aug 1964Dismissed

Rewachand and Another Vs Anandsingh Kachhawaha and Others

Rajasthan High Court · AIR 1965 Raj 58 : (1964) RLW 529

Constitution of India, 1950 — Article 225, 329Rajasthan High Court of Judicature Rules, 1952 — Rule 247E, 247HRajasthan High Court Ordinance, 1949 — Section 46

High Courts27 Aug 1964

Dal Chand Vs The State

Rajasthan High Court · (1966) CriLJ 236 : (1964) RLW 524

Penal Code, 1860 (IPC) — Section 147, 323, 341, 380, 441Probation of Offenders Act, 1958 — Section 6

High Courts27 Aug 1964Allowed

Triveni Shyam Sharma Vs Board of Revenue and Others

Rajasthan High Court · AIR 1965 Raj 54 : (1964) RLW 512

Constitution of India, 1950 — Article 19(1), 19(5)Rajasthan Tenancy (Amendment) Act, 1956 — Section 4, 42Rajasthan Tenancy (Amendment) Act, 1964 — Section 3

High Courts26 Aug 1964Dismissed

Balji Vs Murarka Radheyshyam Ramkumar

Rajasthan High Court · AIR 1965 Raj 23 : (1965) RLW 67

Representation of the People Act, 1951 — Section 33(4), 36(2), 36(4)

High Courts25 Aug 1964Allowed

Lokashan Jain Udyog Mandir Ltd. Vs Kalooram and Another

Rajasthan High Court · AIR 1965 Raj 15

Registration Act, 1908 — Section 17(1), 2(6)Transfer of Property Act, 1882 — Section 3

High Courts24 Aug 1964Allowed

Balmukand Vs The Board of Revenue for Rajasthan and Others

Rajasthan High Court · AIR 1965 Raj 38

Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 29(2), 3

High Courts21 Aug 1964Allowed

Maide Khan and Another Vs State

Rajasthan High Court · AIR 1965 Raj 72 : (1965) CriLJ 476

Penal Code, 1860 (IPC) — Section 378, 97

High Courts19 Aug 1964

Bagh Singh Vs State of Rajasthan

Rajasthan High Court · AIR 1965 Raj 21 : (1965) CriLJ 217

Motor Vehicles Act, 1939 — Section 112, 123, 125, 130, 42

High Courts18 Aug 1964Dismissed

Mst. Dhani Vs State and Another

Rajasthan High Court · AIR 1965 Raj 70 : (1965) CriLJ 338 : (1964) RLW 510

Criminal Procedure Code, 1898 (CrPC) — Section 417(3), 417(4)Limitation Act, 1908 — Section 29(2), 5

High Courts14 Aug 1964Dismissed

Gayoor Ahmad Khan Vs Hazarimal and Others

Rajasthan High Court · AIR 1965 Raj 41 : (1964) RLW 500

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24, Order 21 Rule 52, 38

High Courts10 Aug 1964Dismissed

Mst. Kusuma Devi and Another Vs Govind Singh and Another

Rajasthan High Court · AIR 1965 Raj 40 : (1965) CriLJ 224 : (1964) RLW 471

Criminal Procedure Code, 1898 (CrPC) — Section 107, 116, 117, 117(2), 342

High Courts08 Aug 1964Dismissed

Bajrang Singh Vs The State of Rajasthan and Others

Rajasthan High Court · AIR 1965 Raj 82 : (1964) RLW 476

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 33, 39

High Courts07 Aug 1964

State Vs Parasram

Rajasthan High Court · AIR 1965 Raj 9 : (1964) RLW 501

Penal Code, 1860 (IPC) — Section 167, 464, 466

High Courts06 Aug 1964Dismissed

Bijai Cotton Mills Ltd. Vs Sub-Divisional Magistrate and Another

Rajasthan High Court · AIR 1965 Raj 11 : (1965) 10 FLR 154 : (1964) RLW 519

Payment of Wages Act, 1936 — Section 15, 15(2), 15(3), 2, 5

High Courts04 Aug 1964Partly Allowed

Chiman Lal Vs Amar Chand

Rajasthan High Court · AIR 1965 Raj 3 : (1964) RLW 439

Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17(1), 17(2), 49